← All Benches
ITAT Hyderabad Bench
10,999 judgments
SAMBASIVA RAO CHAGARLMUDI,GODAVARIKHANI vs ACIT, CIRCLE-1, KARIMNAGAR
ITA 658/HYD/2022[2016-17]Status: Disposed30/8/2023AY 2016-17
SNIGDHA KARTHIKEYAN,SHREWSBURY vs JOINT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION, HYDERABAD
ITA 657/HYD/2022[2016-17]Status: Disposed30/8/2023AY 2016-17
M/S PRAGATHI GREEN MEADOWS & RESORTS PVT LTD.,HYDERABAD vs ACIT, CIRCLE 16(3), HYDERABAD
ITA 188/HYD/2014[2007-08]Status: Disposed30/8/2023AY 2007-08
ACIT,CIRCLE-16(3), HYDERABAD vs M/S PRAGATI GREEN MEADOWS AND RESORTS PRIVATE LIMITED, HYDERABAD
ITA 265/HYD/2013[2007-08]Status: Disposed30/8/2023AY 2007-08
HM CLAUSE INDIA PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -2(1), HYDERABAD
ITA 495/HYD/2022[2018-19]Status: Disposed29/8/2023AY 2018-19
SHAIK SHAKEER AHAMED. DY. COMMISSIONER OF INCOME-TAX, CIRCLE-2 (1), HYDERABAD, HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 735/HYD/2020[2017-18]Status: Disposed25/8/2023AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 693/HYD/2019[2015-16]Status: Disposed25/8/2023AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 692/HYD/2019[2014-15]Status: Disposed25/8/2023AY 2014-15
KMC CONSTRUCTIONS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 636/HYD/2019[2015-16]Status: Disposed25/8/2023AY 2015-16
KMC CONSTRUCTIONAL LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 635/HYD/2019[2014-15]Status: Disposed25/8/2023AY 2014-15
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD, HYDERABAD
ITA 33/HYD/2017[2012-13]Status: Disposed25/8/2023AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 1075/HYD/2017[2013-14]Status: Disposed25/8/2023AY 2013-14
ITO, WARD-7(1), HYDERABAD vs AVANTIKA PROJECTS, HYDERABAD
ITA 199/HYD/2023[2018-19]Status: Disposed24/8/2023AY 2018-19
SOFT POINT TECHNOLOGIES PRIVATE LIMITED (FORMERLY KNOWN AS COLOR CHIPS ANIMATION PARK LIMITED),HYDERABAD vs INCOME TAX OFFICER, WARD-3(4), HYDERABAD
ITA 88/HYD/2020[2005-06]Status: Disposed24/8/2023AY 2005-06
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs VENKATARAMANA REDDY KATPALLI, HYDERABAD
ITA 1799/HYD/2019[2016-17]Status: Disposed24/8/2023AY 2016-17
DY. COMMISSIONER OF INCOME TAX-1, INTERNATIONAL TAXATION, HYDERABAD vs EMAAR HILLS TOWNSHIP PRIVATE LIMITED, HYDERABAD
ITA 1770/HYD/2019[2006-07]Status: Disposed24/8/2023AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), HYDERABAD vs MADHAVA HOLDINGS PRIVATE LIMITED, HYDERABAD
ITA 55/HYD/2022[2018-19]Status: Disposed17/8/2023AY 2018-19
GONUGUNTLA NIRMALA DEVI,ANNATAPUR vs ACIT, CIRCLE-1, ANANTAPUR
ITA 412/HYD/2022[2012-13]Status: Heard17/8/2023AY 2012-13
LATE SRI ATUL SHANTILAL POORABIA REPRESENTED BY L/R ALPA ATUL POORABIA,HYDERABAD vs ITO, WARD-12(3), HYDERABAD
ITA 358/HYD/2022[2015-16]Status: Disposed17/8/2023AY 2015-16
RAVINDER REDDY GADDAM RAJA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 600/HYD/2020[2009-10]Status: Disposed17/8/2023AY 2009-10