← All Benches
ITAT Hyderabad Bench
10,990 judgments
DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1), HYDERABAD vs HES INFRA PRIVATE LIMITED, HYDERABAD
ITA 184/HYD/2018[2013-14]Status: Disposed31/8/2023AY 2013-14
DCIT, CIRLCE-1(1), HYDERABAD vs EPAM SYSTEMS INDIA PRIVATE LIMITED (PREVIOUSLY KNOWN AS ALLIANCE GLOBAL SERVICES IT INDIA PVT LTD), HYDERABAD
ITA 317/HYD/2016[2011-12]Status: Disposed31/8/2023AY 2011-12
EPAM SYSTEMS INDIA PRIVATE LIMITED (PREVIOUSLY KNOWN AS ALLIANCE GLOBAL SERVICES IT INDIA PVT LTD),HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD
ITA 189/HYD/2016[2011-12]Status: Disposed31/8/2023AY 2011-12
LATHA REDDY ALTHURI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 43/HYD/2023[2012-13]Status: Disposed30/8/2023AY 2012-13
GIRISH REDDY ALTHURI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 42/HYD/2023[2012-13]Status: Disposed30/8/2023AY 2012-13
RADHIKA REDDY ALTHURI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 41/HYD/2023[2012-13]Status: Disposed30/8/2023AY 2012-13
MAHESH REDDY ALTHURI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 40/HYD/2023[2012-13]Status: Disposed30/8/2023AY 2012-13
SHALINI BHUPAL,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD
ITA 271/HYD/2023[2019-20]Status: Disposed30/8/2023AY 2019-20
VALLABHANENI SRINIVAS CHOWDARY,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 177/HYD/2023[2019-20]Status: Disposed30/8/2023AY 2019-20
ANNE MANOJ CHOWDARY,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 176/HYD/2023[2019-20]Status: Disposed30/8/2023AY 2019-20
ANNE RAJESWARA RAO,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 175/HYD/2023[2019-20]Status: Disposed30/8/2023AY 2019-20
SAMBASIVA RAO CHAGARLMUDI,GODAVARIKHANI vs ACIT, CIRCLE-1, KARIMNAGAR
ITA 658/HYD/2022[2016-17]Status: Disposed30/8/2023AY 2016-17
SNIGDHA KARTHIKEYAN,SHREWSBURY vs JOINT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION, HYDERABAD
ITA 657/HYD/2022[2016-17]Status: Disposed30/8/2023AY 2016-17
M/S PRAGATHI GREEN MEADOWS & RESORTS PVT LTD.,HYDERABAD vs ACIT, CIRCLE 16(3), HYDERABAD
ITA 188/HYD/2014[2007-08]Status: Disposed30/8/2023AY 2007-08
ACIT,CIRCLE-16(3), HYDERABAD vs M/S PRAGATI GREEN MEADOWS AND RESORTS PRIVATE LIMITED, HYDERABAD
ITA 265/HYD/2013[2007-08]Status: Disposed30/8/2023AY 2007-08
HM CLAUSE INDIA PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -2(1), HYDERABAD
ITA 495/HYD/2022[2018-19]Status: Disposed29/8/2023AY 2018-19
SHAIK SHAKEER AHAMED. DY. COMMISSIONER OF INCOME-TAX, CIRCLE-2 (1), HYDERABAD, HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 735/HYD/2020[2017-18]Status: Disposed25/8/2023AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 693/HYD/2019[2015-16]Status: Disposed25/8/2023AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD
ITA 692/HYD/2019[2014-15]Status: Disposed25/8/2023AY 2014-15
KMC CONSTRUCTIONS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 636/HYD/2019[2015-16]Status: Disposed25/8/2023AY 2015-16
