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ITAT Hyderabad Bench

10,990 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ROYAL ENGINEERING, HYDERABAD

ITA 42/HYD/2021[2012-12]Status: Disposed18/10/2023AY 2012-12

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -3(4), HYDERABAD vs ROYAL ENGINEERING, HYDERABAD

ITA 41/HYD/2021[2011-12]Status: Disposed18/10/2023AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -3(4), HYDERABAD vs ROYAL ENGINEERING, HYDERABAD

ITA 40/HYD/2021[2010-11]Status: Disposed18/10/2023AY 2010-11

ACE CONSTRUCTIONS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 30/HYD/2021[2015-16]Status: Disposed18/10/2023AY 2015-16

ACE CONSTRUCTIONS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 29/HYD/2021[2013-14]Status: Disposed18/10/2023AY 2013-14

ACE CONSTRUCTIONS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 28/HYD/2021[2012-13]Status: Disposed18/10/2023AY 2012-13

ACE CONSTRUCTIONS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 27/HYD/2021[2011-12]Status: Disposed18/10/2023AY 2011-12

ACE CONSTRUCTIONS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 26/HYD/2021[2010-11]Status: Disposed18/10/2023AY 2010-11

ROYAL ENGINEERING,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 18/HYD/2021[2015-16]Status: Disposed18/10/2023AY 2015-16

ROYAL ENGINEERING,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD, HYDERABAD

ITA 17/HYD/2021[2013-14]Status: Disposed18/10/2023AY 2013-14

ROYAL ENGINEERING,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 16/HYD/2021[2012-13]Status: Disposed18/10/2023AY 2012-13

ROYAL ENGINEERING,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 15/HYD/2021[2011-12]Status: Disposed18/10/2023AY 2011-12

ROYAL ENGINEERING,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD

ITA 14/HYD/2021[2010-11]Status: Disposed18/10/2023AY 2010-11

INCOME TAX OFFICER, WARD 1, KHAMMAM vs BHARAT AUTO TECH PRIVATE LIMITED, KHAMMAM

ITA 450/HYD/2023[2018-19]Status: Disposed17/10/2023AY 2018-19

THE INDUR INTIDEEPAM PRODUCERS MA CO-OP SOCIETIES FEDERATION LIMITED,NIZAMABAD vs ITO WARD-1, NIZAMABAD

ITA 339/HYD/2023[2017-18]Status: Disposed17/10/2023AY 2017-18

AMOL ANNASO TERADALE,PUNE vs ITO,(INT TAXN)-2, HYDERABAD

ITA 335/HYD/2023[2020-21]Status: Disposed17/10/2023AY 2020-21

ANDHRA PRAGATHI FARMERS SERVICE CO-OP SOCIETY,RAMADURGAM vs ITO, WARD-1, ADONI

ITA 660/HYD/2022[2016-17]Status: Disposed17/10/2023AY 2016-17

ACIT, CENTRAL CIRCLE-3(1), HYDERABAD vs VIRENDER KUMAR GUPTA, HYDERABAD

ITA 508/HYD/2022[2013-14]Status: Disposed17/10/2023AY 2013-14

JITENDER KUMAR GUPTA,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(1), HYDERABAD

ITA 507/HYD/2022[2012-13]Status: Disposed17/10/2023AY 2012-13

DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs DRS LOGISTICS PRIVATE LIMITED, SECUNDERABAD

ITA 1718/HYD/2018[2008-09]Status: Disposed17/10/2023AY 2008-09