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ITAT Hyderabad Bench

10,990 judgments

KANISHK GUPTA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD

ITA 34/HYD/2022[2012-13]Status: Disposed30/10/2023AY 2012-13

VASAMSETTY VEERA VENKATA SATYANARAYANA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD

ITA 707/HYD/2022[2017-18]Status: Disposed27/10/2023AY 2017-18

DCIT, INTERNATIONAL TAXATION-2, HYDERABAD vs ASHWINI PARVATHA REDDI, HYDERABAD

ITA 213/HYD/2022[2012-13]Status: Disposed27/10/2023AY 2012-13

INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD

ITA 193/HYD/2023[2018-19]Status: Disposed26/10/2023AY 2018-19

ITO WARD-8(1), HYDERABAD vs MVVS-ALIENS(JV), HYDERABAD

ITA 577/HYD/2022[2011-12]Status: Disposed26/10/2023AY 2011-12

CENTRE FOR ECONOMIC AND SOCIAL STUDIES,HYDERABAD vs DCIT, EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 328/HYD/2023[2018-2019]Status: Disposed19/10/2023AY 2018-2019

CENTRE FOR ECONOMIC AND SOCIAL STUDIES,HYDERABAD vs DCIT, EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 327/HYD/2023[2018-2019]Status: Disposed19/10/2023AY 2018-2019

SHRUSHTI CONTECH PRIVATE LIMITED,PRODDATUR vs ACIT, CENTRAL CIRCLE, TIRUPATI

ITA 266/HYD/2023[2014-15]Status: Disposed19/10/2023AY 2014-15

MOHAMMED MUJEEB UR RAHMAN,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2), HYDERABAD

ITA 357/HYD/2022[2019-20]Status: Disposed19/10/2023AY 2019-20

THE JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-8(1), HYDERABAD, HYDERABAD vs NEELA REDDY MORAMREDDYGARU, HYDERABAD

ITA 3/HYD/2021[2014-15]Status: Disposed19/10/2023AY 2014-15

NEELA REDDY MORAMREDDY GARU,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD

ITA 602/HYD/2020[2014-15]Status: Disposed19/10/2023AY 2014-15

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs VEERABHADRA MINERALS PRIVATE LIMITED, HYDERABAD

ITA 2255/HYD/2018[2013-14]Status: Disposed19/10/2023AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD vs VIRENDER KUMAR GUPTA, HYDERABAD

ITA 47/HYD/2022[2012-13]Status: Disposed18/10/2023AY 2012-13

NARENDER KUMAR GUPTA,HYDERABAD vs ASSISSTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD

ITA 46/HYD/2022[2013-14]Status: Disposed18/10/2023AY 2013-14

NARENDER KUMAR GUPTA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD

ITA 45/HYD/2022[2012-13]Status: Disposed18/10/2023AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ACE CONSTRUCTIONS, HYDERABAD

ITA 53/HYD/2021[2015-16]Status: Disposed18/10/2023AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ACE CONSTRUCTIONS, HYDERABAD

ITA 52/HYD/2021[2012-13]Status: Disposed18/10/2023AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ACE CONSTRUCTIONS, HYDERABAD

ITA 51/HYD/2021[2011-12]Status: Disposed18/10/2023AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ACE CONSTRUCTIONS, HYDERABAD

ITA 50/HYD/2021[2010-11]Status: Disposed18/10/2023AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ROYAL ENGINEERING, HYDERABAD

ITA 43/HYD/2021[2015-16]Status: Disposed18/10/2023AY 2015-16