← All Benches

ITAT Hyderabad Bench

10,967 judgments

MOTHI KUMAR HOUDEKAR,NAGAKURNOOL vs ITO, WARD-1, MAHABUBNAGAR

ITA 6/HYD/2026[2019-2020]Status: Disposed21/8/2026AY 2019-2020

JANARDHAN REDDY CHALLAGONDA,SECUNDERABAD vs ITO, WARD-4(1), HYDERABAD

ITA 488/HYD/2026[2015-16]Status: Disposed21/8/2026AY 2015-16

JANARDHAN REDDY CHALLAGONDA,SECUNDERABAD vs ITO, WARD-4(1), HYDERABAD

ITA 487/HYD/2026[2015-16]Status: Disposed21/8/2026AY 2015-16

NAMADEMUDU GURRAPU,HYDERABAD vs ITO, WARD-13(3), HYDERABAD

ITA 427/HYD/2026[2016-2017]Status: Disposed21/8/2026AY 2016-2017

RAMANJINEYULU KUMMARA,KURNOOL vs ITO, WARD-1, KURNOOL

ITA 402/HYD/2026[2020-2021]Status: Disposed21/8/2026AY 2020-2021

ALIKHAN MOHAMMAD,ADILABAD vs ITO, WARD-1, NIRMAL

ITA 355/HYD/2026[2017-18]Status: Disposed21/8/2026AY 2017-18

SRINIVAS KALLURI,KARIMNAGAR vs INCOME TAX OFFICER, WARD -2, KARIMNAGAR

ITA 2042/HYD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21

ANUMANDAN PERUMAL,WARANGAL vs INCOME TAX OFFICER, WARD 1, WARANGAL, WARANGAL

ITA 1740/HYD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21

AMIT AGARWAL,HYDERABAD vs ITO, WARD - 14(1), HYDERABAD

ITA 1555/HYD/2026[2015-16]Status: Disposed21/8/2026AY 2015-16

SAMPATHRAO S YERAVELLI,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD

ITA 130/HYD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21

DERAVATH JAGAN NAIK,HYDERABAD vs ITO, WARD-15(1), HYDERABAD

ITA 2264/HYD/2025[2013-14]Status: Disposed21/8/2026AY 2013-14

INCOME TAX OFFICER, WARD-1, NALGONDA vs IDDAIAH VARIKUPPALA, NALGONDA

ITA 1569/HYD/2025[2013-14]Status: Disposed21/8/2026AY 2013-14

INCOME TAX OFFICER, WARD-1, NALGONDA vs IDDAIAH VARIKUPPALA, NALGONDA

ITA 1519/HYD/2025[2013-14]Status: Disposed21/8/2026AY 2013-14

REKHA CORPORATION PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 1272/HYD/2025[2013-14]Status: Disposed21/8/2026AY 2013-14

SRADHAVATHI YALAMANCHALI,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

ITA 1197/HYD/2025[2014-15]Status: Disposed21/8/2026AY 2014-15

MANCHALA RAVINDER ALIAS RAVIENDRA,HYDERABAD vs DCIT., CIRCLE-3(1) , HYDERABAD

ITA 1078/HYD/2025[2016-17]Status: Disposed21/8/2026AY 2016-17

CURIA INDIA PRIVATE LIMITED,TELEGANA vs DCIT, CIRCLE 1(1), HYDERABAD

ITA 967/HYD/2024[2020-21]Status: Disposed21/8/2026AY 2020-21

RAKESH PALEPU,DEVARAKONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA

ITA 448/HYD/2025[2018-19]Status: Disposed21/8/2026AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SHIVA KUMAR MALAKAPURAM,HYDERABAD vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD

ITA 176/HYD/2026[2017-18]Status: Disposed19/8/2026AY 2017-18

VENKATA SUBBA REDDY KAGITALA,HYDERABAD vs ITO, WARD -13(1), HYDERABAD

ITA 1514/HYD/2026[2021-22]Status: Disposed19/8/2026AY 2021-22