← All Benches
ITAT Hyderabad Bench
10,960 judgments
AMBIKA STEEL DISTRIBUTERS,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 2253/HYD/2025[2018-19]Status: Disposed25/8/2026AY 2018-19
ABHINAV METALS PRIVATE LIMITED,HYDERABAD vs ITO, WARD- 1(1), HYDERABAD
ITA 2025/HYD/2025[2022-23]Status: Disposed25/8/2026AY 2022-23
DORA SWAMY PACHIPALA, HYDERABAD vs ACIT, CENTRAL CIRCLE- 3(2), HYDERABAD
ITA 2000/HYD/2025[2019-20]Status: Disposed25/8/2026AY 2019-20
DORA SWAMY PACHIPALA, HYDERABAD vs ACIT, CENTRAL CIRLCLE- 3(2), HYDERABAD
ITA 1999/HYD/2025[2016-17]Status: Disposed25/8/2026AY 2016-17
THE KURNOOL URBAN CO-OP CREDIT SOCIETY LTD,KURNOOL vs DCIT., CIRCLE-1, KURNOOL
ITA 1425/HYD/2025[2017-18]Status: Disposed25/8/2026AY 2017-18
PRANEETH RESOURCES PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
ITA 1321/HYD/2025[2014-15]Status: Disposed25/8/2026AY 2014-15
INVESCO(INDIA) PRIVATE LIMITED,HYDERABAD vs ITO WARD-12(1), HYDERABAD
ITA 506/HYD/2022[2018-19]Status: Disposed25/8/2026AY 2018-19
DONDAPATI SUDHAKARA RAO,HYDERABAD vs ITO., WARD-13(3), HYDERABAD
ITA 701/HYD/2025[2020-21]Status: Disposed25/8/2026AY 2020-21
us: 1. The Hon'ble Commissioner of Income Tax (Appeals) ("CIT(A)") erred in upholding the Learned Centralized Processing Centre ("Ld.CPC") Order, which is bad in law and against the principles of equity and natural justice.
GURUJALA BABU RAO,HYDERABAD vs ITO, WARD-11(1), HYDERABAD
ITA 884/HYD/2026[2012-13]Status: Disposed21/8/2026AY 2012-13
VEDALA KRISHNAMURTHY SREEVANI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR
ITA 809/HYD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
VEDALA KRISHNAMURTHY SREEVANI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR
ITA 808/HYD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
VEDALA KRISHNAMURTHY SREEVANI,ANANTAPUR vs ITO, WARD-1, ANANTAPUR
ITA 807/HYD/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
NATCO PHARMA LIMITED,HYDERABAD vs ACIT, CIRCLE -5(1), HYDERABAD
ITA 640/HYD/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
MOTHI KUMAR HOUDEKAR,NAGAKURNOOL vs ITO, WARD-1, MAHABUBNAGAR
ITA 6/HYD/2026[2019-2020]Status: Disposed21/8/2026AY 2019-2020
JANARDHAN REDDY CHALLAGONDA,SECUNDERABAD vs ITO, WARD-4(1), HYDERABAD
ITA 488/HYD/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
JANARDHAN REDDY CHALLAGONDA,SECUNDERABAD vs ITO, WARD-4(1), HYDERABAD
ITA 487/HYD/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
NAMADEMUDU GURRAPU,HYDERABAD vs ITO, WARD-13(3), HYDERABAD
ITA 427/HYD/2026[2016-2017]Status: Disposed21/8/2026AY 2016-2017
RAMANJINEYULU KUMMARA,KURNOOL vs ITO, WARD-1, KURNOOL
ITA 402/HYD/2026[2020-2021]Status: Disposed21/8/2026AY 2020-2021
ALIKHAN MOHAMMAD,ADILABAD vs ITO, WARD-1, NIRMAL
ITA 355/HYD/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
SRINIVAS KALLURI,KARIMNAGAR vs INCOME TAX OFFICER, WARD -2, KARIMNAGAR
ITA 2042/HYD/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
