← All Benches
ITAT Hyderabad Bench
10,960 judgments
ADINARAYANA RAJU MANDAPATI,NALGONDA vs ITO., WARD-1, NALGONDA
ITA 1388/HYD/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
ADINARAYANA RAJU MANDAPATI,NALGONDA vs ITO., WARD-1, NALGONDA
ITA 1387/HYD/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 135/HYD/2020[2014-15]Status: Disposed10/9/2026AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 134/HYD/2020[2013-14]Status: Disposed10/9/2026AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 133/HYD/2020[2011-12]Status: Disposed10/9/2026AY 2011-12
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 132/HYD/2020[2010-11]Status: Disposed10/9/2026AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 131/HYD/2020[2009-10]Status: Disposed10/9/2026AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 130/HYD/2020[2009-10]Status: Disposed10/9/2026AY 2009-10
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1894/HYD/2019[2009-10]Status: Disposed10/9/2026AY 2009-10
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1893/HYD/2019[2015-16]Status: Disposed10/9/2026AY 2015-16
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1892/HYD/2019[2014-15]Status: Disposed10/9/2026AY 2014-15
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1891/HYD/2019[2013-14]Status: Disposed10/9/2026AY 2013-14
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1890/HYD/2019[2012-13]Status: Disposed10/9/2026AY 2012-13
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
ITA 1889/HYD/2019[2011-12]Status: Disposed10/9/2026AY 2011-12
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
ITA 1888/HYD/2019[2010-11]Status: Disposed10/9/2026AY 2010-11
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
ITA 1887/HYD/2019[2009-10]Status: Disposed10/9/2026AY 2009-10
EGEN DATA PRIVATE LIMITED (FORMERLY SPRINGML INDIA DEVELOPMENT CENTER P. LTD.),HYDERABAD vs DCIT, CIRCLE -3(1), HYDERABAD
ITTPA 229/HYD/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
RAVINDRANATH MEDICAL FOUNDATION,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
ITA 969/HYD/2026[2027-28]Status: Disposed9/9/2026AY 2027-28
RAVINDRANATH MEDICAL FOUNDATION,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
ITA 968/HYD/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
LAKHANI MEHRUNNISSA,HYDERABAD vs ITO, WARD-1, NIZAMABAD
ITA 888/HYD/2026[2020-21]Status: Disposed9/9/2026AY 2020-21