ITAT Hyderabad Bench
10,989 judgments
COWA COMMUNICATION NETWORK,WARANGAL vs INCOME TAX OFFICER, WARD -1, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
LAXMINARAYAN MALANI,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
NAYANTA EDUCATION FOUNDATION,HYDERABAD, TELANGANA vs CIT (EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
THE PRIMARY AGRICULTURE COOPERATIVE CREDIT SOCIETY,NENNAL vs ITO., WARD-I, MANCHERIAL
ANANDA RAO KOTA,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
the Hon. ITAT, Hyderabad against the appellate order of the Commissioner of Income tax (Appeals), NFAC vide order u/s.250 dtd. 27.7.2024 in the case of Sri Anand Rao Kota for A.Y. 2015-16. While uploading the appeal, due to technical problem, I have uploaded the Form 36 twice and therefore, the Hon. ITAT has considered as two appeals and allotted the ITA No. 110/HYD/2025 and 238/HYD/2025. Subsequently, both the appeals have been posted for hearing on 24.04.2025. In this regard, the Hon. Ben
RAMAKRISHNA TELETRONICS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-3(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SANGHI TEXTILES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
INCOME TAX OFFICER, WARD-17(1), HYDERABAD vs WELSH AND BRETON BLENDERS PRIVATE LIMITED, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DCIT., CIRCLE-1(1), HYDEABAD vs AVRA LABORATORIES PVT LTD, MUMBAI
KAMINENI HEALTH SERVICES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE - 2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SRK CONSTRUCTIONS AND PROJECTS PRIVATE LIMITED,,HYDERABAD vs DCIT, CIRCLE-3(1),, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SRK CONSTRUCTIONS AND PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
DY. COMMISSIONER OF INCOME TAX , CIRCLE-3(2), HYDERABAD vs SRK CONSTRUCTION PROJECTS PRIVATE LIMITED, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
AMSRI INFRA PROJECTS PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
AMSRI BUILDERS PRIVATE LIMITED,SECUNDRABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRLCE -1(2) , HYDERABAD vs AMSRI INFRA PROJECTS PRIVATE LIMITED, SECUNDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRLCE -1(2) , HYDERABAD vs AMSRI BUILDERS PRIVATE LIMITED, SECUNDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. Accountant Member | Appeal in ITA No. | Appellant | Respondent | A.Y | |---|---|---|---| | 929/Hyd/2018 | Amsri Builders (P) Ltd Hyderabad PAN: AAECA2834R | Dy.CIT Central Circle 1(2) Hyderabad | 2009-10 | | 932/Hyd/2018 | Amsri Infra Projects (P) Ltd, Secunderabad PAN:AAGCA0788A | - Do - | 2009-10 | | 1104/Hyd/2018 | JCIT (OSD) Central Circle 1(2) Hyderabad | Amsri Builders (P) Ltd, Hyderabad PAN: AAECA2834R | 2009-10 | | 1107/Hyd/20
MOHAMMED IMRAN PATNI,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(1), HYDERABAD
MOHAMMED IMRAN PATNI,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(1), HYDERABAD
us: "1. The order of the learned Commissioner of Income Tax (Appeals) is against the law, weight of evidence, and probabilities of the case.
MOHAMMED IMRAN PATNI,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(1), HYDERABAD
us: "1. The order of the learned Commissioner of Income Tax (Appeals) is against the law, weight of evidence, and probabilities of the case.