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ITAT Hyderabad Bench

10,989 judgments

DCIT., CIRCLE-1(1), HYDERABAD vs CREAMLINE DAIRY PRODUCTS LIMITED, HYDERABAD

ITA 1183/HYD/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

CREAMLINE DAIRY PRODUCTS LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 1157/HYD/2024[2018-19]Status: Disposed16/7/2025AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

CREAMLINE DAIRY PRODUCTS LIMITED,HYDERABAD vs ACIT., CIRCLE-1(2), HYDERABAD

ITA 1156/HYD/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

IVY SOFTWARE DEVELOPMENT SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -2(1), HYDERABAD

ITA 73/HYD/2022[2017-18]Status: Disposed16/7/2025AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

JIDDU KRISHNAMURTI CENTRE,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD

ITA 381/HYD/2025[2025-26]Status: Disposed15/7/2025AY 2025-26

SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)

JIDDU KRISHNAMURTI CENTRE,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD

ITA 380/HYD/2025[2022-23]Status: Disposed15/7/2025AY 2022-23

SRAVAN KUMAR RATAKONDA,HYDERABAD vs ITO., WARD-12(3), HYDERABAD

ITA 398/HYD/2025[2017-18]Status: Heard14/7/2025AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

DWARAVATHI FOUNDATION,VIJAYAWADA vs CIT (EXEMPTIONS), HYDRABAD

ITA 338/HYD/2025[2024-25]Status: Heard14/7/2025AY 2024-25

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ANKIT AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD

ITA 306/HYD/2025[2020-2021]Status: Heard14/7/2025AY 2020-2021

ANKIT AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE- 3(3), HYDERABAD

ITA 305/HYD/2025[2019-2020]Status: Heard14/7/2025AY 2019-2020

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ANKIT AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE 3(3), HYDERABAD

ITA 304/HYD/2025[2018-2019]Status: Heard14/7/2025AY 2018-2019

KIRAN DEVI AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE 3(3), HYDERABAD

ITA 303/HYD/2025[2020-2021]Status: Heard14/7/2025AY 2020-2021

KIRAN DEVI AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE 3(3), HYDERABAD

ITA 302/HYD/2025[2019-2020]Status: Heard14/7/2025AY 2019-2020

KIRAN DEVI AGARWAL,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD

ITA 301/HYD/2025[2018-2019]Status: Heard14/7/2025AY 2018-2019

PRYSMIAN CAVI E SISTEMI S.R.L,HYDERABAD vs DCIT (INT,TAXN)-2, HYDERABAD

ITA 1242/HYD/2024[2001-02]Status: Disposed14/7/2025AY 2001-02

PRYSMIAN CAVI E SISTEMI SRL INDIA PROJECT OFFICE (FORMERLY PIRELLI CAVI SISTEMI S P A INDIA PROJECT OFFICE),HYDERABAD vs DCIT,( INT TAXN)-2, HYDERABAD

ITA 723/HYD/2022[2001-2002]Status: Disposed14/7/2025AY 2001-2002

SEL RESOURCES LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD

ITA 687/HYD/2025[2014-15]Status: Heard11/7/2025AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SMT. VENKATA LEELA BHAVANI NIMMAGADDA,HYDERABAD vs ACIT., CENTRAL CIRCLE - 1(4), HYDERABAD

ITA 661/HYD/2025[2019-2020]Status: Heard11/7/2025AY 2019-2020

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASIAN INSTITUTE OF GASTROENTEROLOGY PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 610/HYD/2025[2021-22]Status: Disposed11/7/2025AY 2021-22

SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)

ASIAN INSTITUTE OF GASTROENTEROLOGY PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 609/HYD/2025[2020-21]Status: Disposed11/7/2025AY 2020-21