ITAT Hyderabad Bench
10,989 judgments
MADASU RAMBABU,UPPUGUNDUR vs ITO, WARD-1, ONGOLE
KUSUMA KAMALA RATNAM MEMORIAL TRUST,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ANIMAL WARRIORS CONSERVATION SOCIETY,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
JAGADESWARI MAHENDRAN,PUTTUR vs INCOME TAX OFFICER, WARD-1(3), TIRUPATI
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
MAHARANYAM SRI MURALIDHARA SWAMIJI VEDHA ASHRAM,MANTHENAVARIPALEM vs CIT(EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
MAHARANYAM SRI MURALIDHARA SWAMIJI VEDHA ASHRAM,MANTHENAVARIPALEM vs CIT (EXEMPTION), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
MALLESH PATEL YADAV RAJU THAGILLA,SAMALAPALLY vs ITO., WARD-1, SIDDIPET
SRIMANTHI KANTHIMATHI KUMARASWAMI MUDALIAR KALYANAMANDAPAM TRUST,CHITTOOR vs CIT (EXEMPTION), HYDERABAD
Shri Vijay Pal Rao, Vice-President\nAND\nShri Manjunatha, G. Accountant Member\n\nआ.अपी.सं / ITA No.690/Hyd/2025\n(निर्धारण वर्ष/Assessment Year: 2025-26)\n\n| Srimanthi Kanthimathi\nKumaraswamy Mudaliar\nKalyanamandapam Trust,\nChittoor\nPAN:ABDTS060C\n(Appellant)\nVs.\nCIT (Exemptions)\nHyderabad\n(Respondent)\n\nनिर्धारिती द्वारा / Assessee by:\nराजस्व द्वारा / Revenue by::\nShri A Mahesh, CA\nShri Narender Kumar Naik,\nCIT(DR)\n\nसुनवाई की तारीख / Date of hearing: | 09/07/2025\nघोषणा की
SRI SAI CONSTRUCTION CO,NIZAMABAD vs DCIT., CIRCLE-1, NIZAMABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
IQBAL SHAIK,NELLORE vs ITO., WARD INTERNATIONAL TAXATION, NELLORE
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
MARRU VENKATESHWAR RAO,SURYAPET vs DCIT., CIRCLE-3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SRI ADILAKSHMI KAMESWARI AMMAVARI TRUST,VIJAYAWADA vs CIT (EXEMPTION), TELANAGANA
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
LATE SURESHGIR REP. L/R VIJAYA DEVI,HYDERABAD. vs INCOME TAX OFFICER, WARD-15(1), HYDERAAD.
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
RAMESH CHINTAGUMPALA,USA vs ITO., WARD INTERNATIONAL TAXATION, NELLORE
AASHRITHA THE DR U SANKARANARAYANA RAJU CHARITABLE TRUST,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
AASHRITHA THE DR U SANKARANARAYANA RAJU CHARITABLE TRUST,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
RED ROPE MOVEMENT,SECUNDERABAD vs CIT (EXEMPTION) WARD-1(3), HYD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
SK FOUNDATION,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SAI SHEERA,SECUNDERABAD vs CIT (EXEMPTION), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
VENKAT REDDY BEERAGUDEM,HYDERABAD vs ITO., WARD-13(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
