ITAT Hyderabad Bench
10,989 judgments
SHUBHAPRADA CHIT FUNDS PRIVATE LIMITED,ZAHEERABAD vs ITO., WARD-1, SANGAREDDY, TELANGANA.
Shri Vijay Pal Rao (Vice President), Shri Manjunagha, G. (Accountant Member)
SHUBHAPRADA CHIT FUNDS PRIVATE LIMITED,ZAHEERABAD vs ITO., WARD-1, SANGAREDDY
Shri Vijay Pal Rao (Vice President), Shri Manjunagha, G. (Accountant Member)
M/S. K S TECHNOLOGIES,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
M/S.K S TECHNOLOGIES,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. Accountant Member आ.अपी.सं / ITA Nos.683 to 685/Hyd/2025 (निर्धारण वर्ष/Assessment Years: 2017-18 & 2018-19) | KS Technologies Mahbubnagar | PAN:AAKFK4547L | (Appellant) | Vs. | Income Tax Officer Ward – 1 Mahbubnagar | (Respondent) | निर्धारिती द्वारा / Assessee by: | N O N E | | राजस्व द्वारा / Revenue by:: | Shri Siva Prasad, Sr. AR | | सुनवाई की तारीख / Date of hearing: | 11/08/2025 | | घोषणा का तारीख / Pronouncement: | 13/08/2025
K S TECHNOLOGIES,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. Accountant Member आ.अपी.सं / ITA Nos.683 to 685/Hyd/2025 (निर्धारण वर्ष/Assessment Years: 2017-18 & 2018-19) | | | | | :------------------------------ | :-------------------- | :--------------------------------------- | | KS Technologies Mahbubnagar PAN:AAKFK4547L (Appellant) | Vs. | Income Tax Officer Ward – 1 Mahbubnagar (Respondent) | | निर्धारिती द्वारा / Assessee by: | | N ΟΝΕ | | राजस्व द्वारा / Revenue by:: | | Shri Siva Pr
SEW FOUNDATION,HYDERABAD vs INCOME TAX OFFICER, EXEMPTION WARD-1(4), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
ITO., WARD-6(1), HYDERABAD vs SUDHEER RAAVI, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
PRASAD FILM LABORATORIES PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
RAJENDER REDDY GUNNA ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-6, HYDERABAD
RAJENDER REDDY GUNNA ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, HYDERABAD
RAJENDER REDDY GUNNA ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
RAJENDER REDDY GUNNA ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, HYDERABAD
RAJENDER REDDY GUNNA ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, HYDERABAD
RAJENDER REDDY GUNNA ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, HYDERABAD
OSI DIGITAL PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
INDISHINE FOUNDATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DAYA SHANKER TIWARI, HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), I T TOWER, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
VENKATARAMA SATYA SURYA NARAYANA MURTHY RAJU SAGI,HYDERABAD vs ITO, WARD-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
BHARGAVI SAJJA,TELANGANA vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)