ITAT Hyderabad Bench

CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD.,KARIMNAGAR vs DCIT., CIRCLE-1, KARIMNAGAR

us: "1. On the facts and circumstances of the case, the Ld. AO failed to appreciate and honor the decision of the Hon'ble ITAT, Hyderabad in the case of the appellant where the same issue was discussed in detail and decided in favor of the assessee for as many as 15 years.2. The Ld. AO failed to appreciate the decisions of the Hon'ble ITAT, Hyderabad 'B' Bench vide its Order Dt. 13/01/2010 reported in (2010) 127 ITD 238 (Hyd) for the batch of years from 1999-00 to 2006-07.

CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD.,,SIRICILLA vs DCIT., CIRCLE-1, KARIMNAGAR

BHAGINI MANDAL,HYDERABAD vs ITO., EXEMPTION WARD-1(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT., CENTRAL CIRCLE-2(3), HYDERABAD vs SKANDHANSHI INFRA PROJECTS INDIA PVT. LTD., BANGALORE

ACIT., CENTRAL CIRCLE-2(3), HYDERABAD vs SKANDHANSHI INFRA PROJECTS INDIA PVT. LTD., BANGALORE

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

ACIT., CENTRAL CIRCLE-2(3), HYDERABAD vs SKANDHANSHI INFRA PROJECTS INDIA PVT. LTD., BANGALORE

ACIT., CENTRAL CIRCLE-2(3), HYDERABAD vs SKANDHANSHI INFRA PROJECTS INDIA PVT. LTD., BANGALORE

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

VITTAL BANDARI,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

HRM INTERIORS,HYDERABAD vs ITO., WARD-14(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

FEDORA SEA FOODS PRIVATE LTD,NELLORE vs ACIT., CIRCLE-1, NELLORE

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

VIJETHA DONTHIRI,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD

SHRI RAVISH SOOD (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SHARATH KUMAR REDDY SAREDDY,WANAPARTHY, MAHABUB NAGAR. vs INCOME TAX OFFICER, WARD -1, MAHABUBNAGAR

Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)

NEOTISS PRIVATE LIMITED,MEDAK vs ACIT, CIRCLE 8(1), HYDERABAD

NFAC in which event the conclusion of NFAC that the issue does not arise out of the Assessing Officer's order, is contrary to law.

PRITHVI INFORMATION SOLUTIONS LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD

this Tribunal. The assessee has filed a condonation petition along with a copy of affidavit explaining the reasons for the delay. The Learned Authorised Representative (“Ld. AR") submitted that one creditor, Mr. Andaluri Srinivas, had filed a petition for liquidation against the assessee-company on 03.04.2014. Based on the said petition, the Hon'ble High Court passed an order for liquidation of the company on 27.01.2015 (page nos.110 to 112 of the paper book). The final assessment order was

TATHAIAH SWAMI ASHRAM TRUST,NELLORE vs CIT (EXEMPTION), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SHIVA KESAVA MAHASANNIDHANAM KOKAPETA,RANGA REDDY vs CIT (EXEMPTION), HYDERABAD

Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia, Accountant Member आ.अपी.सं / ITA Nos.929 & 930/Hyd/2025 (निर्धारण वर्ष/Assessment Year: NA) | | Vs. | CIT (Exemptions) Hyderabad | | :------------------------------------------ | :--- | :-------------------------- | | Shiva Kesava Mahasannidhanan, Kokapeta, R.R. Distt. PAN:AAMTS0303Е | | (Respondent) | | (Appellant) | | निर्धारिती द्वारा / Assessee by: | Shri Pawan Kumar Chakrapani, CA | | :------------------------------- | :-----

SHIVA KESAVA MAHASANNIDHANAM KOKAPETA,RANGA REDDY vs CIT(EXEMPTION), HYDERABAD

Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)

SHILPA ELECTRICAL ENGINEERS (INDIA) PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(2), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

SHALINI MACHA,KARIMNAGAR vs ITO., WARD-2, KARIMNAGAR

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)

REJINTHAL MURLIDHAR,MEDAK vs ITO., WARD-1, SANGAREDDY

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)