← All Benches
ITAT Hyderabad Bench
10,914 judgments
JAGANMOHANA RAO DUNNA,HYDERABAD vs ITO, WARD -12(1), HYDERABAD
ITA 1031/HYD/2026[2018-2019]Status: Disposed16/9/2026AY 2018-2019
JAGANMOHANA RAO DUNNA,HYDERABAD vs ITO, WARD -12(1), HYDERABAD
ITA 1030/HYD/2026[2018-2019]Status: Disposed16/9/2026AY 2018-2019
SHANKAR GOUD BALAGONI,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
ITA 922/HYD/2025[2013-14]Status: Disposed16/9/2026AY 2013-14
DCIT., CENTRAL CIRCLE-3(1), HYDERABAD vs MOTILAL JAIN, HYDERABAD
ITA 916/HYD/2025[2012-13]Status: Disposed16/9/2026AY 2012-13
VIVESSA INDUSTRIES PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
ITA 611/HYD/2025[2020-21]Status: Disposed16/9/2026AY 2020-21
RAJESH YADAV PASHAM,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
ITA 1096/HYD/2025[2017-18]Status: Disposed16/9/2026AY 2017-18
AVEVA SOLUTIONS INDIA LLP,HYDERABAD vs INCOME TAX OFFICER., WARD- 8(1), HYDERABAD
ITA 926/HYD/2024[2020-2021]Status: Disposed16/9/2026AY 2020-2021
GANGASANI AMEETA REDDY,HYDERABAD vs ITO, WARD-8(1), HYDERABAD
ITA 370/HYD/2026[2015-16]Status: Disposed11/9/2026AY 2015-16
SHIVARAMAKRISHNA OILS AND GENERAL MERCHANTS,WARANGAL vs ITO, WARD-1, WARANGAL
ITA 2387/HYD/2025[2017-18]Status: Disposed11/9/2026AY 2017-18
SHIVARAMAKRISHNA OILS AND GENERAL MERCHANTS,WARANGAL vs ITO, WARD- 1, WARANGAL
ITA 2386/HYD/2025[2017-18]Status: Disposed11/9/2026AY 2017-18
DCIT, CENTRAL CIRCLE-3(2), HYDERABAD vs SANTOSH KUMAR KRISHNA SHASTRULA, HYDERABAD
ITA 1997/HYD/2025[2015-16]Status: Disposed11/9/2026AY 2015-16
FILATEX FASHIONS LIMITED,HYDERABAD vs DCIT CENTRAL CIRCLE -1(3), HYDERABAD
ITA 1616/HYD/2025[2016-17]Status: Disposed11/9/2026AY 2016-17
SEL RESOURCES LTD,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
ITA 679/HYD/2025[2017-18]Status: Disposed11/9/2026AY 2017-18
G NARAYANA AND BROTHERS,HUSNABAD vs ITO, WARD- 2, KARIMNAGAR
ITA 59/HYD/2026[2017-2018]Status: Disposed10/9/2026AY 2017-2018
ADINARAYANA RAJU MANDAPATI,NALGONDA vs ITO., WARD-1, NALGONDA
ITA 1388/HYD/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
ADINARAYANA RAJU MANDAPATI,NALGONDA vs ITO., WARD-1, NALGONDA
ITA 1387/HYD/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 135/HYD/2020[2014-15]Status: Disposed10/9/2026AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 134/HYD/2020[2013-14]Status: Disposed10/9/2026AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 133/HYD/2020[2011-12]Status: Disposed10/9/2026AY 2011-12
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 132/HYD/2020[2010-11]Status: Disposed10/9/2026AY 2010-11
