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ITAT Guwahati Bench

1,674 judgments

RAJIB SAIKIA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI

ITA 98/GTY/2020[2016-17]Status: Disposed16/10/2023AY 2016-17

YORK PRINT PRIVATE LIMITED,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-SHILLONG, SHILLONG

ITA 1/GTY/2022[2019-20]Status: Disposed13/10/2023AY 2019-20

MUKESH J\KUMAR AGARWALLAA,GUWAHATI vs PR. COMMISSIONER OF INCOME TAX, GUWAHATI, GUWAHATI

ITA 47/GTY/2021[2015-16]Status: Disposed9/10/2023AY 2015-16

DIGANTA DEKA,GUWAHATI vs PRINCIPAL COMMISSIONER OF INCOME TAX, GUWAHATI-1, GUWAHATI

ITA 46/GTY/2021[2015-16]Status: Disposed9/10/2023AY 2015-16

INCOME TAX OFFICER, WARD-2, SHILLONG vs SATINDER SINGH DHARIWAL, KOLKATA

ITA 17/GTY/2021[2016-17]Status: Disposed6/10/2023AY 2016-17

NYANYA GOLLO,ITANAGAR vs INCOME TAX OFFICER, WARD-1, TEZPUR

ITA 167/GTY/2020[2016-17]Status: Disposed6/10/2023AY 2016-17

NYANYA GOLLO,ITANAGAR vs INCOME TAX OFFICER, WARD-1, TEZPUR

ITA 110/GTY/2020[2016-17]Status: Disposed6/10/2023AY 2016-17

SANJAY RAMPURIA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI

ITA 1/GTY/2020[2016-17]Status: Disposed6/10/2023AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH vs M/S. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED, DIBRUGARH

ITA 110/GTY/2019[2008-09]Status: Disposed6/10/2023AY 2008-09

SHRI BIMAL PAUL,SILCHAR vs INCOME TAX OFFICER, WARD-1, SILCHAR

ITA 8/GTY/2016[2011-12]Status: Disposed6/10/2023AY 2011-12

SHRI BIMAL PAUL,SILCHAR vs INCOME TAX OFFICER, WARD-1, SILCHAR

ITA 211/GTY/2014[2010-11]Status: Disposed6/10/2023AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs M/S. LINKSTAR PROMOTERS (P) LTD, KOLKATA

ITA 9/GTY/2021[2012-13]Status: Disposed25/9/2023AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs M/S. WINNER DEALTRADE (P) LTD., KOLKATA

ITA 13/GTY/2021[2012-13]Status: Disposed25/9/2023AY 2012-13

DCIT, CENTRAL CIRCLE-1, GUWAHATI vs M/S. EVEREST INFRA ENERGY LTD, NAHARLAGUN

ITA 26/GTY/2023[2016-17]Status: Disposed22/9/2023AY 2016-17

PACPL BIPL JV,GUWAHATI vs ASSISTANT DIRECTOR OF I.T., CPC, BENGALURU (JURISDICTIONAL A.O. - ITO, WARD-3(3), GUWAHATI

ITA 18/GTY/2023[2018-19]Status: Disposed22/9/2023AY 2018-19

VINAY BAWRI,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI

ITA 42/GTY/2021[2013-14]Status: Disposed22/9/2023AY 2013-14

ANAND PODDAR,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI

ITA 240/GTY/2019[2016-17]Status: Disposed22/9/2023AY 2016-17

ANAND PODDAR,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI

ITA 239/GTY/2019[2015-16]Status: Disposed22/9/2023AY 2015-16

R.C. AGENCIES,NORTH LAKHIMPUR vs INCOME TAX OFFICER, WARD-NORTH L:AKHIMPUR, NORTH LAKHIMPUR

ITA 114/GTY/2019[2015-16]Status: Disposed21/9/2023AY 2015-16

VISHASH AGARWAL,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH

ITA 39/GTY/2021[2018-19]Status: Disposed20/9/2023AY 2018-19