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ITAT Guwahati Bench

1,673 judgments

MICHAEL C LALMUANPUIA PROPRIETOR OF LUSHAI ENGINEERS ,MIZORAM, AIZAWL vs ITO W-1 SILCHAR, SILCHAR

ITA 101/GTY/2024[2017-2018]Status: Disposed20/1/2025AY 2017-2018

DR.MANISH BORAD (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)

GOMATI CO-OPERATIVE MILK PRODUCERS UNION LIMITED,AGARTALA vs ACIT-NATIONAL-E-ASSEMENT CENTRE, NEW DELHI

ITA 136/GTY/2023[2018-19]Status: Disposed20/1/2025AY 2018-19

SHRI MANOMOHAN DAS, HON'BLE (Judicial Member), SHRI RAKESH MISHRA, HON'BLE (Accountant Member)

MIKOLAS LYNGDOH,EAST JAINTIA HILLS DISTRICT vs INCOME TAX OFFICER, DELHI

ITA 77/GTY/2024[2017-18]Status: Disposed17/1/2025AY 2017-18

SRI MANOMOHAN DAS, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

DCIT, CENTRAL CIRCLE-1, GUWAHATI vs LAKHI CHUTIA, LAKHIMPUR

ITA 74/GTY/2023[2019-20]Status: Disposed16/1/2025AY 2019-20

SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

DCIT, CENTRAL CIRCLE-1, GUWAHATI vs LAKHI CHUTIA, LAKHIMPUR

ITA 73/GTY/2023[2017-18]Status: Disposed16/1/2025AY 2017-18

SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

NATIONAL INSTITUTE FOR TEACHER EDUCATION,KHETRI vs INCOME TAX OFFICER, WARD 1(4), GUWAHATI , GUWAHATI

ITA 16/GTY/2024[2017-18]Status: Disposed10/1/2025AY 2017-18

SRI DUVVURU RL REDDY, VICE PRESIDENT (KZ) & SRI RAKESH MISHRA (Accountant Member)

J. P. AVIATION SERVICES PRIVATE LIMITED,AGARTALA, TRIPURA vs ACIT/DCIT, CIRCLE- AGARATALA, AGARATALA

ITA 19/GTY/2023[2018-2019]Status: Disposed14/12/2023AY 2018-2019

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH, DIBRUGARH vs SANTOSH BAMALWA, DIBRUGARH

ITA 104/GTY/2023[2012-13]Status: Heard13/12/2023AY 2012-13

DIVYAMALA PRAKASH,GUWAHATI vs INCOME TAX OFFICER, WARD-1, TEZPUR

ITA 70/GTY/2020[2016-17]Status: Disposed29/11/2023AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs M/S. DAULAL SARDA AND SONS, (HUF), GUWAHATI

ITA 199/GTY/2020[2016-17]Status: Disposed7/11/2023AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs M/S. DAULAL SARDA AND SONS, (HUF), GUWAHATI

ITA 198/GTY/2020[2015-16]Status: Disposed7/11/2023AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs SH. DAULAL SARDA, GUWAHATI

ITA 197/GTY/2020[2017-18]Status: Disposed7/11/2023AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs SH. DAULAL SARDA, GUWAHATI

ITA 196/GTY/2020[2016-17]Status: Disposed7/11/2023AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI vs SH. DAULAL SARDA, GUWAHATI

ITA 195/GTY/2020[2015-16]Status: Disposed7/11/2023AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs BATH AND SANITARY, GUWAHATI

ITA 169/GTY/2020[2012-13]Status: Disposed30/10/2023AY 2012-13

CMJ FOUNDATION,SHILLONG vs CIT(APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI

ITA 44/GTY/2023[2013-14]Status: Disposed20/10/2023AY 2013-14

REMIX DEALERS (P) LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-3(4), GUWAHATI

ITA 20/GTY/2022[2012-13]Status: Disposed20/10/2023AY 2012-13

ACIT, CENTRAL CIRCLE- 1, GUWAHATI vs SRI SAMRAT DEY, GUWAHATI

ITA 28/GTY/2023[2018-19]Status: Disposed18/10/2023AY 2018-19

SHEENA RANA MARAK,BYRNIHAT vs NATIONAL FACELESS ASSESSMENT CENTRE (NFAC), DELHI

ITA 45/GTY/2023[2016-17]Status: Disposed16/10/2023AY 2016-17

RAJIB SAIKIA,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI

ITA 98/GTY/2020[2016-17]Status: Disposed16/10/2023AY 2016-17