ITAT Guwahati Bench
1,674 judgments
FAIYAZ AHMED,GAURIPUR vs INCOME TAX OFFICER, DHUBRI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER Ι.Τ.Α. No.: 268/GTY/2024 Assessment Year: 2022-23 | Faiyaz Ahmed (Appellant) | Vs. | Income Tax Officer (Respondent) | |---|---|---| | PAN: AWVPA8064H | | | Appearances: Assessee represented by : None. Department represented by : Kausik Ray, JCIT Date of concluding the hearing : March 25th, 2025 Date of pronouncing the order : March 26th, 2025 ORDER PER RAKESH MISHRA (Accountant Member)
M D CONSTRUCTION AND ASSOCIATES,CHANDAS TOWER vs DCIT/ACIT CIRCLE-1, GS ROAD
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
UTTAM KUMAR CHETIA,NATUN NIRMALI GAON vs ITO WARD-1(3), DIBRUGARH
SHRI MANOMOHAN DAS, HONʼBLE (Judicial Member), SHRI RAKESH MISHRA, HON'BLE (Accountant Member)
VASHI NGANINGKHUI,IMPHAL vs INCOME TAX OFFICER, ACIT CIRCLE, IMPHAL
SHRI MANOMOHAN DAS, HON'BLE (Judicial Member), SHRI RAKESH MISHRA, HON'BLE (Accountant Member)
VASHI NGANINGKHUI,IMPHAL vs INCOME TAX OFFICER (ITO), ACIT CIRCLE, IMPHAL
SHRI MANOMOHAN DAS, HON'BLE (Judicial Member), SHRI RAKESH MISHRA, HON'BLE (Accountant Member)
INDIGENOUS FAITH & CULTURAL SOCIETY,PAPUM PARE vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INDIGENOUS FAITH & CULTURAL SOCIETY,PAPUM PARE vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. Nos.: 259 & 260/GTY/2024 Assessment Year: 2024-25 | Indigenous Faith & Cultural Society | Vs. | ITO, Ward-North Lakhimpur | |-----------------------------------|-----|----------------------------| | (Appellant) | | (Respondent) | | PAN: AAAAI4950L | | | Appearances: Assessee represented by : Mohd. Nizim, FCA. Department represented by : Kausik Ray, JCIT Date of concluding the hearing : March 20th, 20
MANGHI WELFARE SOCIETY,PAPUMPARE vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MANGHI WELFARE SOCIETY,PAPUMPARE vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. Nos.: 252 & 253/GTY/2024 Assessment Year: 2024-25 | Manghi Welfare Society (Appellant) | Vs. | ITO, Ward-North Lakhimpur (Respondent) | |---|---|---| | PAN: AABAM8232G | | | Appearances: Assessee represented by : Mohd. Nizim, CA. Department represented by : Kausik Ray, JCIT Date of concluding the hearing : March 19th, 2025 Date of pronouncing the order : March 25th, 2025 ORDER PER RAKESH MISHRA (Accountant Me
OJU WELFARE ASSOCIATION,PAPUMPARE vs ITO WARD 2(3), EXEMP, GUWAHATI, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
OJU WELFARE ASSOCIATION,PAPUMPARE vs ITO WARD 2(3), EXEMP, GUWAHATI, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. Nos.: 246 & 247/GTY/2024 Assessment Year: 2024-25 | Oju Welfare Association (Appellant) | Vs. | ITO, Ward-2(3), Exemp, Guwahati (Respondent) | |---|---|---| | PAN: AAATO1362K | | | Appearances: Assessee represented by : Mohd. Nizim, CA. Department represented by : Kausik Ray, JCIT Date of concluding the hearing : March 18th, 2025 Date of pronouncing the order : March 25th, 2025 ORDER PER RAKESH MISHRA (Accoun
INCOME TAX OFFICER, WARD - 1, AGARTALA, AGARTALA vs BIDHAN ROY, AGARTALA
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MRINAL DAS,BAKSA vs ITO, WARD - BARPETA ROAD, BARPETA
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MAYURPLY INDUSTRIES PVT LTD.,HOOGHLY, WEST BENGAL vs ACIT, CIRCLE 3, GUWAHATI, ASSAM
SHRI RAJESH KUMAR (Accountant Member), SHRI MANOMOHAN DAS (Judicial Member)
JAYANTA KHAUND,GUWAHATI vs ACIT CIR-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAYANTA KHAUND,GUWAHATI vs ACIT CIR-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAYANTA KHAUND,GUWAHATI vs ACIT CIR-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAYANTA KHAUND,GUWAHATI vs ACIT CIR-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAYANTA KHAUND,GUWAHATI vs ACIT CIR-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JAYANTA KHAUND,GUWAHATI vs ACIT CIR-1, GUWAHATI
SHRI MANOMOHAN DAS (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
