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ITAT Guwahati Bench

1,674 judgments

RANJIT KUMAR TIWARI,DELHI vs ITO, WARD-2(2), DIBRUGARH

ITA 25/GTY/2026[2017-18]Status: Disposed8/5/2026AY 2017-18

ACIT CENTRAL CIRCLE 1 GUWAHATI, GUWAHATI vs AMIT BARTER PRIVATE LIMITED, ASSAM

ITA 186/GTY/2025[2017-18]Status: Disposed8/5/2026AY 2017-18

NASIRUDDIN ULLAH SYED(THROUGH LEGAL HEIR RIZWAN UDDIN ULLAH),GUWAHATI vs ASSESSMENT UNIT , INCOME TAX DEPARTMENT, GUWAHATI

ITA 69/GTY/2026[2020-21]Status: Disposed7/5/2026AY 2020-21

SANJEEVANI TEA INDUSTRIES,ASSAM vs ITO, WARD - 1, TINSUKIA, ASSAM

ITA 39/GTY/2026[2020-21]Status: Disposed7/5/2026AY 2020-21

NONGTHOMBAM SANAMACHA MEETEI,MANIPUR vs ITO W-3, IMPHAL, IMPHAL

ITA 115/GTY/2026[2020-21]Status: Disposed7/5/2026AY 2020-21

J N TAYAL STEELS PRIVATE LIMITED,LUDHIANA vs INCOME TAX OFFICER WARD-2(1), GUWAHATI, GUWAHATI

ITA 163/GTY/2025[2016-17]Status: Disposed7/5/2026AY 2016-17

MILAN CHANDRA NATH,MARIGAON vs ADDL./JOINT CIT R-1, GUWAHATI, GUWAHATI

ITA 68/GTY/2026[2019-2020]Status: Disposed6/5/2026AY 2019-2020

DHRUBAJYOTI BORGOHAIN,GUWAHATI vs DCIT, CENTRAL CIRCLE-2, GUWAHATI

ITA 26/GTY/2026[2016-17]Status: Disposed6/5/2026AY 2016-17

LOBSANG DHARGYAL,NAHARLAGUN vs ASSESSING OFFICER, GUWAHATI

ITA 107/GTY/2026[2015-16]Status: Disposed6/5/2026AY 2015-16

KOKRAJHAR SUB DIVISIONAL WHOLESALE CONSUMERS CO OP SOCIETY LTD,KOKRAJHAR vs ITO, WARD -1, BONGAIGAON, BONGAIGAON

ITA 104/GTY/2026[2015-16]Status: Disposed6/5/2026AY 2015-16

AHAMMAD ALI,MANGALDOI vs INCOME TAX OFFICER, WARD- MANGALDOI, MANGALDOI

ITA 289/GTY/2025[2017-18]Status: Disposed6/5/2026AY 2017-18

AHAMMAD ALI,MANGALDOI vs INCOME TAX OFFICER, WARD MANGALDOI, MANGALDOI

ITA 288/GTY/2025[2017-18]Status: Disposed6/5/2026AY 2017-18

BASU DEV SHARMA,GUWAHATI vs ITO-W(1), GUWAHATI

ITA 121/GTY/2026[2017-18]Status: Disposed5/5/2026AY 2017-18

KIRAMIN FRANCIS ZELIANG,DIMAPUR, NAGALAND vs ITO WARD 1, DIMAPUR

ITA 116/GTY/2026[2017-18]Status: Disposed5/5/2026AY 2017-18

ATW INDIA PRIVATE LIMITED,DIBRUGARH vs DCIT, CIRCLE-1, DIBRUGARH

ITA 114/GTY/2026[2018-19]Status: Disposed4/5/2026AY 2018-19

JARPUM GAMLIN,PAPUMPARE, ARUNACHAL PRADESH vs ASSESSING OFFICER W-1, TEZPUR

ITA 65/GTY/2026[2015-16]Status: Disposed30/4/2026AY 2015-16

GORKHA PATHSHALA SECONDARY SCHOOL,SHILLONG vs INCOME TAX OFFICER, ITO WARD, SHILLONG

ITA 63/GTY/2026[2015-2016]Status: Disposed30/4/2026AY 2015-2016

DEBAJIT DEKA,TINSUKIA vs ITO, WARD-1, TINSUKIA, TINSUKIA

ITA 437/GTY/2025[2020-21]Status: Disposed30/4/2026AY 2020-21

DEEPSHIKHA KOTHARI,PUNE vs ITO, W-2(1), GUWAHATI

ITA 432/GTY/2025[2020-21]Status: Disposed30/4/2026AY 2020-21

BBC PARK,ASSAM vs CENTRAL CIRCLE-1, GUWAHATI, ASSAM

ITA 431/GTY/2025[2020-21]Status: Disposed30/4/2026AY 2020-21