← All Benches
ITAT Guwahati Bench
1,672 judgments
CHANDAN DEKA,GUWAHATI vs INCOME TAX OFFICER-WARD 1(1), GUWAHATI, GUWAHATI
ITA 203/GTY/2026[2020-21]Status: Disposed9/6/2026AY 2020-21
CHANDAN DEKA,GUWAHATI vs INCOME TAX OFFICE WARD- 1(1), GUWAHATI, GUWAHATI
ITA 202/GTY/2026[2019-20]Status: Disposed9/6/2026AY 2019-20
BIRI KAKUM,ITANAGAR vs INCOME TAX OFFICER, WARD- NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 173/GTY/2026[2020-21]Status: Disposed9/6/2026AY 2020-21
BIRI KAKUM,ITANAGAR vs INCOME TAX OFFICER, WARD-NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 172/GTY/2026[2019-20]Status: Disposed9/6/2026AY 2019-20
PRATAP BANERJEE,PHATERQUARY vs DCIT/ACIT CIR-1, GUWAHATI, GS ROAD
ITA 292/GTY/2025[2018-19]Status: Disposed9/6/2026AY 2018-19
WINTER BORN SIANGSHAI,EAST JAINTIA HILLS vs ITO W-2 SHILLONG, SHILLONG
ITA 80/GTY/2026[2015-16]Status: Disposed5/6/2026AY 2015-16
P P INDUSTRIES,GUWAHATI vs THE INCOME TAX OFFICER, WARD - 1(2), GUWAHATI, GUWAHATI
ITA 44/GTY/2026[2019-20]Status: Disposed5/6/2026AY 2019-20
SANJEEV DAS,WILLIAM NAGAR vs INCOME TAX OFFICER, WARD-GOALPARA, GOALPARA
ITA 195/GTY/2026[2014-15]Status: Disposed5/6/2026AY 2014-15
NAMRUP COLLEGE,NAMRUP vs ITO WARD 2(4) EXEMP, SHILLONG, SHILLONG
ITA 187/GTY/2026[2016-17]Status: Disposed5/6/2026AY 2016-17
IMSANGBA AMONGLA WALLING,KOHIMA vs INCOME TAX OFFICER, WARD-1, DIMAPUR
ITA 167/GTY/2026[2020-21]Status: Disposed5/6/2026AY 2020-21
JOYMATI GUPTA,TINSUKIA vs ITO, WARD - 1, DIGBOI, DIGBOI
ITA 164/GTY/2026[2015-16]Status: Disposed5/6/2026AY 2015-16
SRIMANTA SANKARADEVA KALAKSHETRA,GUWAHATI vs WARD 2(3), EXEMP, GUWAHATI, GUWAHATI
ITA 155/GTY/2026[2020-2021]Status: Disposed5/6/2026AY 2020-2021
INCOME TAX OFFICER, INCOME TAX OFFICE, WARD NORTH LAKHIMPUR vs TELI YOTU, ARUNACHAL PRADESH
ITA 139/GTY/2026[2018-19]Status: Disposed5/6/2026AY 2018-19
RAGHUBIR CHOUDHURY,GUWAHATI vs INCOME TAX OFFICERS WARD - 3, IMPHAL, IMPHAL
ITA 137/GTY/2026[2017-2018]Status: Disposed5/6/2026AY 2017-2018
GAHANCHA ALI AHMED,BHAKATPARA vs ITO, WARD-MANGALDOI, MANGALDOI
ITA 372/GTY/2025[2013-14]Status: Disposed5/6/2026AY 2013-14
GREENLAM INDUSTRIES LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1, DIBRUGARH, ASSAM
ITA 350/GTY/2025[AY 2020-21]Status: Disposed5/6/2026
ROHIT KUMAR DEORAH,GUWAHATI vs DCIT, CENTRAL CIRCLE-2, GUWAHATI
ITA 93/GTY/2026[2012-13]Status: Disposed4/6/2026AY 2012-13
BALAJI COKE COAL),ASSAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUWAHATI, ASSAM
ITA 62/GTY/2026[2023-24]Status: Disposed4/6/2026AY 2023-24
BHRIGU DUTTA,DHUBRI vs ITO, WARD- DHUBRI, DHUBRI
ITA 156/GTY/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
ARGENG BRAHMA,KOKRAJHAR vs INCOME TAX OFFICER, BONGAIGAON
ITA 153/GTY/2026[2018-2019]Status: Disposed4/6/2026AY 2018-2019
