ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs MAHALAXMI BHAVAN CO-OPERATIVE HOUSING SOCIETY LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX - GANDHINAGAR vs SARDAR DAIRY LTD .
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs REGENT GRANITO (INDIA) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs REGENT GRANITO (INDIA) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX - AHMEDABAD - III vs NITIN JAYANTILAL SHAH (HUF)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs INDIA GELATINE & CHEMICALS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX - III vs NIRMA INDUSTRIES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PR COMMISSIONER OF INCOME TAX 4 AHMEDABAD vs PARULBEN B PATEL
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX AHMEDABAD III vs PANKAJ EXTRUSIONS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs ELECTRO FERRO ALLOYS (P) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-II vs ELECTRO FERRO ALLOYS (P) LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), SURAT vs VEEAAR ASSOCIATES
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GANESH INDUSTRIES
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GUJARAT STATE ENERGY GENERATION LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX AHMEDABAD III vs NIRMA LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs M/S NIRMA INDUSTRIES PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs LIONS CLUB OF SILVASSA CHARITABLE TRUST
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs LIONS CLUB OF SILVASSA CHARITABLE TRUST
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX (TDS) vs NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
