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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX vs GONDAL NAGRIK SAHAKARI BANK LTD

TAXAP/616/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX vs GONDAL NAGRIK SAHAKARI BANK LTD

TAXAP/615/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX vs GONDAL NAGRIK SAHAKARI BANK LTD

TAXAP/614/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX vs GONDAL NAGRIK SAHAKARI BANK LTD

TAXAP/613/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S.KUNVARJI FINANCE PVT.LTD.

TAXAP/613/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX vs GONDAL NAGRIK SAHAKARI BANK LTD

TAXAP/612/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S.KUNVARJI FINANCE PVT.LTD.

TAXAP/612/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX GANDHINAGAR vs AASHADEEP INDUSTRIES

TAXAP/609/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX vs MEGHMANI DYES AND INTERMEDIATES LTD

TAXAP/601/201227/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX vs MEGHMANI DYES AND INTERMEDIATES LTD

TAXAP/600/201227/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - RAJKOT - II vs FRIENDS LAND DEVELOPMENT CO

TAXAP/60/201227/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs NIRMA CHEMICALS WORKS LTD.

TAXAP/598/201727/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX- V vs DHIREN HASMUKHLAL VORA

TAXAP/598/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX III vs UNIPON (INDIA) LTD

TAXAP/593/201227/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MASTEK LTD.

TAXAP/587/201727/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs GUJARAT FLUOROCHEMICALS LIMITED

TAXAP/586/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 2, vs MILESTONE TRADELINKS P LTD

TAXAP/585/201627/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs GUJARAT FLUOROCHEMICALS LIMITED

TAXAP/584/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs GUJARAT FLUOROCHEMICALS LIMITED

TAXAP/582/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX vs NILKANTH SPECIFIC FAMILY TRUST

TAXAP/581/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA