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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT POWER CORPORATION LTD

TAXAP/201/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX-II vs LABH CONSTRUCTION & INDUSTRIESLTD

TAXAP/1992/200827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - I vs THE ARVIND MILLS LTD (SUCCESSOR TO ERSTWHILE ROHIT MILLS LTD

TAXAP/1557/201027/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX - I vs THE ARVIND MILLS LTD (SUCCESSOR TO ERSTWHILE ROHIT MILLS LTD

TAXAP/1556/201027/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX-IV vs VADILAL INDUSTRIES (P) LTD

TAXAP/1475/201127/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SWAGAT INFRASTRUCTURE LTD

TAXAP/1391/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs INDO GERMAN TOOL ROOM

TAXAP/1304/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION

TAXAP/122/201227/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX II vs GMM PFAULDER LTD

TAXAP/1149/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX AHMEDABAD III vs HINA N PARIKH

TAXAP/1105/201327/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX-III vs PARSHWANATH HOUSING FINANCE CORPORATION LTD

TAXAP/11/201227/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX GANDHINAGAR vs M/S MANILAL PRABHUDAS PATEL

TAXAP/1044/201127/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KEYSTONE SOLUTION P. LTD

TAXAP/1026/201727/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs GUJARAT MARITIME BOARD

TAXAP/102/201527/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX vs M/S J B BROTHERS

TAXAP/999/201127/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX vs M/S J B BROTHERS

TAXAP/998/201127/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX - 2 vs J. UPENDRA CONSTRUCTION PVT. LTD.

TAXAP/982/201727/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs INDO GERMAN TOOL ROOM,

TAXAP/978/201827/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX vs SACHIN K MEGHANI

TAXAP/950/201727/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

COMMISSIONER OF INCOME TAX AHMEDABAD III vs HIRENBHAI K PATEL

TAXAP/95/201427/1/2020

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA