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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs MALLIKA SARABHAI TRUST NO.31

ITR/336/19921/3/2006

COMMISSIONER OF INCOME TAX vs J H PARABIA(TRANSPORT)P.LTD.

ITR/112/199516/2/2006

COMMISSIONER OF INCOME TAX vs REWASHANKER A KOTHARI

ITR/142/199516/2/2006

COMMISSIONER OF INCOME-TAX vs DAMODAR POLYFAB PVT LTD

ITR/104/199516/2/2006

C.I.T. vs BHADRA INVESTMENT PVT. LTD. (IVL)

ITR/14/200315/2/2006

C.I.T. vs BANAS INVESTMENT PVT. LTD.

ITR/31/200315/2/2006

C.I.T. vs RAPTI INVESTMENT PVT.LTD.(IVL)

ITR/18/200315/2/2006

C.I.T. vs SINDHU INVESTMENT P.LTD.(IVL)

ITR/19/200315/2/2006

C.I.T. vs TUNGBHADRA INVESTMENT PVT.LTD.

ITR/33/200315/2/2006

C.I.T. vs RUPA INVESTMENT P.LTD.(IVL)

ITR/13/200315/2/2006

C.I.T. vs VENGANGA INVESTMENT PVT. LTD.

ITR/17/200315/2/2006

C.I.T. vs CHINAB INVESTMENT PVT. LTD.

ITR/29/200315/2/2006

C.I.T. vs BHIMA INVESTMENT PVT. LTD.

ITR/32/200315/2/2006

C.I.T. vs BEAS INVESTMENT PVT. LTD.

ITR/34/200315/2/2006

COMMISSIONER OF INCOME-TAX vs CADILA CHEMICALS PVT LTD

ITR/109/199515/2/2006

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS,

ITR/128/199510/2/2006

COMMISSIONER OF INCOME-TAX vs M/S. SAURASHTRA SHIPBREAKING INDUSTRIES

TAXAP/93/20057/2/2006

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

VARELI TEXTILE INDUSTRIES vs COMMISSIONER OF INCOME-TAX

ITR/101/19956/2/2006

M/S MUGAT DYING & PRINTING MILLS vs ASSISTANT COMMISSIONER OF INCOME-TAX

TAXAP/194/20032/2/2006

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

M/S MUGAT DYING & PRINTING MILLS vs A.C.I.T.

TAXAP/193/20032/2/2006

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI