← All Benches
ITAT Gujarat Bench
6,755 judgments
SHREE MADHI VIBHAG KHAND vs INCOME TAX OFFICER
TAXAP/440/20061/12/2014
ASSISTANT COMMISSIONER OF INCOME -TAX vs JAI BHARAT OVERSEAS LIMITED
TAXAP/330/20051/12/2014
SHIPRA SHIP BUILDERS PVT. LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
TAXAP/1281/20061/12/2014
JOINT COMMI. OF INCOME-TAX vs PARSHWANATH HOUSING FINANCING CORPN. LTD.
TAXAP/249/20021/12/2014
DY.COMMISSIONER OF INCOME-TAX,(ASSTT)SR-1, BARODA vs M/S. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD.
TAXAP/1332/20061/12/2014
JOINT COMMI. OF INCOME-TAX vs PARSHWANATH HOUSING FINANCING CORPORATION LTD.,
TAXAP/250/20021/12/2014
SHRI BALAJI YARN TRADERS PVT. LTD. vs A.C.I.T.
TAXAP/423/20031/12/2014
M/S.PRASHANT PROTEINS LTD. vs DY.COMMISSIONER OF INCOME TAX
TAXAP/289/20021/12/2014
COMMISSIONER OF INCOME TAX vs SUNSET DRIVE-IN CINEMA PVT.LTD
TAXAP/776/200628/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs SUNSET DRIVE-IN CINEMA PVT.LTD
TAXAP/775/200628/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
I.T. OFFICER vs TEX COLOUR INTERNATIONAL
TAXAP/416/200328/11/2014
COMMISSIONER OF INCOME TAX-I. vs GUJARAT STATE FERTILIZER CO. LTD.
TAXAP/369/200228/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs CITY GOLD ENTERTAINMENT PVT. LTD.
TAXAP/237/200628/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs CITY GOLD ENTERTAINMENT PVT. LTD.
TAXAP/236/200628/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
A.C.I.T. vs AMBALAL SARABHAI ENTERPRISE LTD.
TAXAP/397/200028/11/2014
M/S. MITSU INDUSTRIES LTD. vs JT. COMMISSIONER OF INCOME TAX(ASSTT.)
TAXAP/1191/200628/11/2014
COMMISSIONER OF INCOME TAX-III vs DAWOODI BOHRA JAMAT
TAXAP/1187/200628/11/2014
DY. CIT (ASST.) vs G.S.F.C. LTD.
TAXAP/384/200028/11/2014
COMMISSIONER OF INCOME TAX vs SUNSET DRIVE-IN CINEMA PVT.LTD
TAXAP/777/200628/11/2014
COMMISSIONER OF INCOME TAX vs CITY GOLD ENTERTAINMENT PVT. LTD.
TAXAP/238/200628/11/2014
