← All Benches
ITAT Gujarat Bench
6,755 judgments
ASSISTANT COMMISSIONER OF INCOME vs CHOKSHY KESHRIMAL MOHANLAL & COMPANY
TAXAP/1187/200722/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAX - I vs SYNPACKS
TAXAP/1148/200722/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAXAHMEDABAD - II vs KADAM EXPORTS PVT. LTD.
TAXAP/1110/200722/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONR OF INCOME TAX vs AXIS BANK LTD
TAXAP/1029/200522/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
KPT EMPLOYEES WELFARE TRUST vs COMMISSIONER OF INCOME TAX RAJKOT I
SCA/12659/201422/12/2014
TORRENT PHARMACETICALS LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXAP/770/200722/12/2014
SHREE LAND CORPORATION. vs THE INCOME TAX OFFICER
TAXAP/221/200322/12/2014
NARMADA CATERERS vs INCOME TAX OFFICER WARD-4
TAXAP/1125/200722/12/2014
INCOME TAX OFFICER vs JIVRAJ SIZO-FIL PVT. LTD.
TAXAP/1132/200722/12/2014
J.K. CHOKSHI vs A.C.I.T.
TAXAP/149/200322/12/2014
COMMISSIONER OF INCOME TAX vs MORBI VEGETABLE PRODUCTS LTD.
TAXAP/736/200619/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs MORBI VEGETABLE PRODUCTS LTD.
TAXAP/735/200619/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX (TDS) vs INDIAN PETROCHEMICALS CORPORATION LTD
TAXAP/1288/200819/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
ASST.CIT vs WALTERMAN INTERNATIONAL LTD.
TAXAP/1069/200619/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAXVALSAD vs ECOPLAST LIMITED
TAXAP/1053/200719/12/2014
M/S. ATUL BUILDCON PVT.LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2
TAXAP/926/200619/12/2014
THE COMMISSIONER OF INCOME TAX, AHMEDABAD - II vs HARSHA ENGINEERS LTD.
TAXAP/1093/200719/12/2014
SMT. NIRMALABEN R. PATEL vs INCOME TAX OFFICER
TAXAP/179/200219/12/2014
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 6 vs MITESH EXPORTS
TAXAP/1704/200719/12/2014
COMMISSIONER OF INCOME TAX (TDS) vs INDIAN PETROCHEMICALS CORPORATION LTD
TAXAP/1289/200819/12/2014