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ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX vs GUJARAT SYSCOM TECHNOLOGIES (P) LTD
TAXAP/1220/20189/10/2018
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs M/S. SHAIFALI STEELS LIMITED
TAXAP/1241/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs FERROMATIC MILACRON INDIA PVT. LTD
TAXAP/1232/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs HITACHI HOMES AND LIFE SOLUTIONS (I) LTD.
TAXAP/1237/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX vs GUJARAT SYSCOM TECHNOLOGIES (P) LTD
TAXAP/1219/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs HITACHI HOMES AND SOLUTIONS (I) LTD.
TAXAP/1238/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs M/S TORRENT PRIVATE LIMITED
TAXAP/1224/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs NEELU GUPTA
TAXAP/1235/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX vs GUJARAT SYSCOM TECHNOLOGIES (P) LTD
TAXAP/1221/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs HITACHI HOMES AND SOLUTIONS (I) LTD.
TAXAP/1239/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs NEELU GUPTA
TAXAP/1234/20189/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX CADODARA 3 vs M/S NARNARAYAN CORPORATION
TAXAP/1200/20188/10/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 3 vs GREEN ASSOCIATES
TAXAP/1199/20188/10/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
SALIM ABUBAKAR KHERANI vs ASSISTANT COMMISSIONER OF INCOME TAX VAPI CIRCLE
TAXAP/1134/20188/10/2018
SALIM ABUBAKER vs ASSISTANT COMMISSONER OF INCOME TAX VAPI CIRCLE
TAXAP/1183/20188/10/2018
DIRECTOR OF INCOME TAX (EXEMPTION) vs N H KAPADIA EDUCATION TRUST - EDUCATION TRUST
TAXAP/356/20121/10/2018
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S NAVRATNA ORGANIZERS AND DEVELOPERS PVT LTD
TAXAP/1193/20181/10/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S NAVRATNA ORGANIZERS AND DEVELOPERS PVT LTD
TAXAP/1192/20181/10/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
SALASAR LAMINATES LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1)
TAXAP/1186/20181/10/2018
DECO MICA LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
TAXAP/1188/20181/10/2018
