← All Benches
ITAT Delhi Bench
77,987 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANSAL STEEL & SHEET TRADERS, DELHI
ITA 3690/DEL/2025[2008-09]Status: Disposed11/8/2026AY 2008-09
NAND MOHAN AHUJA,NEW DELHI vs ACIT, CIRCLE INT TAX 1 (1) (1), CIVIC CENTRE, NEW DELHI
ITA 1632/DEL/2024[2019-20]Status: Disposed11/8/2026AY 2019-20
ELCA COSMETICS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 7(1), NEW DELHI
ITA 786/DEL/2021[2016-17]Status: Disposed11/8/2026AY 2016-17
AIRPORTS AUTHORITY OF INDIA vs DCIT CIRCLE 1(1), NEW DELHI
ITA/499/202610/8/2026
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUZUKI MOTORCYCLE INDIA PVT LTD
ITA/191/202510/8/2026
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SUZUKI MOTORCYCLE INDIA PVT LTD
ITA/188/202510/8/2026
DCIT, NEW DELHI vs M/S. KUBER FINANCE INDIA LTD., NEW DELHI
ITSSA 4/DEL/2015[01/04/1987 to 08/05/1997]Status: Disposed10/8/2026
ASIAN HONDA MOTOR CO. LTD, THAILAND,BANGKOK vs ACIT, (INTERNATIONAL TAX), CIRCLE- NOIDA, NOIDA
ITITA 244/DEL/2026[AY-2022-23]Status: Disposed10/8/2026
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 56/DEL/2025[2021-22]Status: Disposed10/8/2026AY 2021-22
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 55/DEL/2025[2020-21]Status: Disposed10/8/2026AY 2020-21
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 54/DEL/2025[2019-20]Status: Disposed10/8/2026AY 2019-20
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 53/DEL/2025[2018-19]Status: Disposed10/8/2026AY 2018-19
BBC GLOBAL NEWS LIMITED,UNITED KINGDOM vs DCIT CIRCLE INTL TAX 1(1)(2), NEW DELHI
ITITA 52/DEL/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
SANJEEV JAIN,DELHI vs ITO WARD 36 (1), DELHI
ITA 6917/DEL/2026[2016-17]Status: Disposed10/8/2026AY 2016-17
KANTA DEVI,HARYANA vs ITO WARD 2 (3), HARYANA
ITA 6906/DEL/2026[2012-13]Status: Disposed10/8/2026AY 2012-13
SHRI RAM BALAJI COOPERATIVE (U) THRIFT & CREDIT SOCIETY LIMITED,DELHI vs INCOME TAX OFFICER, WARD 60(4), DELHI, DELHI
ITA 6756/DEL/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
SHWETA GUPTA,DELHI vs INCOME TAX OFFICERWARD 34(1) DELHI, DELHI
ITA 6447/DEL/2026[2011-12]Status: Disposed10/8/2026AY 2011-12
PRAMOTH CHANDRASEKARAN,ERNAKULAM vs ITO, WARD 3(1), GURGAON
ITA 6409/DEL/2026[2019-2020]Status: Disposed10/8/2026AY 2019-2020
AVHIKALPANA,DELHI vs INCOME TAX OFFICER (EXEMPTION) WARD 1(1), DELHI
ITA 6388/DEL/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
DEVENDRA KUMAR SHARMA,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 6326/DEL/2026[2011-12]Status: Disposed10/8/2026AY 2011-12