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ITAT Delhi Bench

81,626 judgments

COMMISSIONER OF INCOME TAX DELHI VI vs W.DIAMANT INDIA LTD.

ITA - 1097 / 200719/11/2007

THE COMMISSIONER OF INCOME TAX vs KHAITAN & CO.

ITA - 1082 / 200716/11/2007

CIT vs G.K.N.DRIVELINE INDIA LTD

ITA - 629 / 200715/11/2007

COMMISSIONER OF INCOME TAX vs ANAND GUPTA

ITA - 1088 / 200714/11/2007

COMMISSIONER OF INCOME TAX vs DHARAM INDUSTIES

ITA - 1086 / 200714/11/2007

COMMISSIONER OF INCOME TAX vs SANGEETA JAIN

ITA - 1085 / 200714/11/2007

C.I.T vs PRO AGRO SEEDS CO. LTD

ITA - 1076 / 200714/11/2007

COMMISSIONER OF INCOME TAX vs SHRIRAM PISTON & RINGS LIMITED

ITA - 1087 / 200714/11/2007

C.I.T vs PERFETTI VAN MELLE INDIA P. LTD.

ITA - 1075 / 200713/11/2007

C.I.T vs O.P.LOHIA

ITA - 1052 / 20071/11/2007

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD

ITA-1129/200731/10/2007

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD.

ITA - 1129 / 200731/10/2007

HONDA SIEL POWER PRODUCTS LTD. vs THE COMMISSIONER OF INCOME TAX NEW DELHI

ITA - 995 / 200725/10/2007

OCEAN STRUCTURES (P) LTD vs ASST. COMMISSIONER OF INCOME-TAX

ITA/392/200725/10/2007

HONDA SIEL POWER PRODUCTS LTD vs COMMISSIONER OF INCOME TAX

ITA/995/200725/10/2007

M/S KASHMIR ARTS vs COMMISSIONER OF INCOME TAX VII

ITA/84/200512/10/2007

COMMISSIONER OF INCOME TAX vs HARISH J.PUNJABI

ITA - 942 / 20071/10/2007

COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.

ITA/46/200621/9/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR

COMMISSIONER OF INCOME TAX vs SATISH KUMAR CHANDNA

ITA/142/200421/9/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR

COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.

ITA/1315/200621/9/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR