← All Benches

ITAT Delhi Bench

81,126 judgments

M/S DAWAR CONSTRUCTION CO.P.LT vs THE INCOME TAX OFFICER N.D. &

ITA - 669 / 20059/9/2005

THE COMMISSIONER OF INCOMET TA vs M/S HLS INDIA LTD.

ITA - 627 / 200524/8/2005

THE COMMISSIONER OF INCOME TAX vs M/S WELCOME SEEDS LTD.

ITA/183/200129/7/2005

COMMISSIONER OF INCOME TAX DEL vs M/S K.K. MARKETING

ITA/16/20035/5/2005

COMMISSIONER OF INCOME TAX DEL vs UMESH SEHGAL

ITA-296/200529/4/2005

COMMISSIONER OF INCOMET TAX DE vs M/S D.C.M. LTD. NEW DELHI

WTA/7/20033/2/2005

NEENA KAPOOR vs ACIT CIRCLE 15(1)

ITA/633/20041/11/2004

ASHOK SOI vs COMMR OF INCOME TAX

ITA-48/200029/10/2004

C.I.T. vs M/S ESCORTS TRACTORS LTD.,DELHI

ITR-45/198630/9/2004

COMMR.OF INCME TAX DELHI vs M/S KUWER INDUSTRIES LTD.

ITA-13/200231/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS DLF CENTRE

ITA - 304 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 280 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRYWAYS

ITA - 282 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 342 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 272 / 200324/8/2004

COMMISSIONER OF INCOME TAX vs M/S BRITISH AIRWAYS

ITA - 302 / 200324/8/2004

M/S SHIMLA COLD STORAGE P. LTD vs D.C.I.T. CO.

ITA - 275 / 20045/7/2004

COMMISSIONER OF INCOME TAX DEL vs M/S MOTHEASON AUTO P.LTD.

ITA - 101 / 200412/3/2004

CIT vs M/S DAURALA ORGANICS LTD

ITA - 214 / 20028/3/2004

M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN

ITA - 350 / 200329/1/2004