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ITAT Delhi Bench

80,939 judgments

NATIONAL AGRICULTURAL COOP.M.F vs COMMISSIONER OF INCOME TAX NEW

ITA - 1167 / 200523/11/2005

NATIONAL AGRICULTURAL COOP.M.F vs COMMISSIONER OF INCOME TAX N.D

ITA - 1165 / 200523/11/2005

NATIONAL AGRICULTURAL COOP.MKT vs COMMISSIONER OF INCOME TAX NEW

ITA - 1161 / 200523/11/2005

COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.

ITA - 550 / 200522/11/2005

COMMISSIONER OF INCOME TAX vs NIKHIL MEHRA

ITA - 1106 / 200521/11/2005

THE COMMISSIONER OF INCOME TAX vs M/S JAGDISH & CO.

ITA - 844 / 200527/10/2005

THE COMMISSIONER OF INCOME TAX vs M/S DELIH AUTOMOBILES LTD.

ITA - 686 / 200527/10/2005

COMMISSIONER OF INCOME TAX vs M/S CANDICO INDIA P.LTD.

ITA - 1075 / 200526/10/2005

COMMISSIONER OF INCOME TAX vs M/S CANDICO INDIA P.LTD.

ITA - 1069 / 200526/10/2005

COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.

ITA - 762 / 200521/9/2005

COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.

ITA - 383 / 200513/9/2005

COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.

ITA - 370 / 200513/9/2005

COMMISSIONER OF INCOME TAX-III vs M/S SITA WORLD TRAVEL I.LTD.

ITA - 447 / 200512/9/2005

M/S DAWAR CONSTRUCTION CO.P.LT vs THE INCOME TAX OFFICER N.D. &

ITA - 669 / 20059/9/2005

THE COMMISSIONER OF INCOMET TA vs M/S HLS INDIA LTD.

ITA - 627 / 200524/8/2005

THE COMMISSIONER OF INCOME TAX vs M/S WELCOME SEEDS LTD.

ITA/183/200129/7/2005

COMMISSIONER OF INCOME TAX DEL vs M/S K.K. MARKETING

ITA/16/20035/5/2005

COMMISSIONER OF INCOME TAX DEL vs UMESH SEHGAL

ITA-296/200529/4/2005

COMMISSIONER OF INCOMET TAX DE vs M/S D.C.M. LTD. NEW DELHI

WTA/7/20033/2/2005

NEENA KAPOOR vs ACIT CIRCLE 15(1)

ITA/633/20041/11/2004