ITAT Delhi Bench
78,271 judgments
SH. MUKESH SINGLA & SONS (HUF),DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SMT. RENU JAUHRI, HON’BLE (Accountant Member)
DCIT CENTRAL CIRCLE 1 DELHI, DELHI vs SAHARA INDIA FINANCIAL CORPORATION LTD, LUCKNOW
ELECTRIC LAMP AND COMPONENT MANUFACTURERS ASSOCIATION OF INDIA,NEW DELHI vs CIT EXEMPTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSERTIVE INFRASTRUCTURE PVT. LTD.,DELHI vs ITO WARD 3(3), NEW DELHI
MR. ABHISHEK DIXIT,GURUGRAM vs DDIT/ADIT( IN TAX.), NOIDA
SHRI SUDHIR PAREEK (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M/S. SOUTH WEST PINNACLE EXPLORATION LIMITED,GURUGRAM vs ACIT, CIRCLE-24(1), NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR, JUDICIAL MEMBER ITA No.4076/Del/2025 (Assessment Year: 2014-15) M/s. South West Pinnacle Exploration Limited, vs. ACIT, Circle 24 (1), Plot No.6, 4th Floor, Sector 44, New Delhi. Gurugram - 122 003 (Haryana). (PAN : AAKCS3608R) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri I.P. Bansal, Advocate Shri Vivek Bansal, Advocate REVENUE BY : Shri Manish Gupta, Sr. DR Date of Hearing : 25.11.2026 Date of Order : 21.01.2026 ORDER PER S. RIFAUR
DHARAMVIR KHOSLA,. vs DCIT CC-5, NEW DELHI , .
DHARAMVIR KHOSLA ,. vs DCIT CC-5, NEW DELHI , .
MAMRAJ AGGARWAL,DELHI SADAR BAZAR, DELHI vs INCOME TAX OFFICER WARD 47(1), DELHI, DELHI
SOUTH WEST PINNACLE EXPLORATION LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 24(1), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
MAHAVIR SHARMA,GURUGRAM vs ITO, WARD 2 (4), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
MAHAVIR SHARMA ,GURUGRAM vs ITO, WARD2(4), GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
GURPREET SINGH DHILLON,INDIA vs DCIT, CIRCLE INT TAX 1(2)(2), DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
NEW STAR SYSTEM SOLUTION PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-18(2), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
PROPERTY PLUS REALTORES,DELHI vs PR CIT CENTRAL DELHI-2, DELHI
PROPERTY PLUS REALTORS,DELHI vs PR, CIT CENTRAL DELHI 2, DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUSHMITA MAZUMDAR,DELHI vs ITO WARD-69(2), DELHI
THE HARYANA STATE COOP LA BOUR & CONSTRUCTION FED L TD,PANCHKULA vs INCOME TAX OFFICER (TDS), KARNAL
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
THE HARYANA STATE COOP LA BOUR & CONSTRUCTION FED L TD,PANCHKULA vs INCOME TAX OFFICER (TDS), KARNAL
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaour Rahman (Accountant Member)
THE HARYANA STATE COOP LA BOUR & CONSTRUCTION FED L TD,PANCHKULA vs INCOME TAX OFFICER (TDS), KARNAL
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)