← All Benches
ITAT Delhi Bench
80,037 judgments
NATIONAL AGRICULTURAL COOP.MKT vs COMMISSIONER OF INCOME TAX NEW
ITA - 1161 / 200523/11/2005
COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.
ITA - 550 / 200522/11/2005
COMMISSIONER OF INCOME TAX vs NIKHIL MEHRA
ITA - 1106 / 200521/11/2005
THE COMMISSIONER OF INCOME TAX vs M/S JAGDISH & CO.
ITA - 844 / 200527/10/2005
THE COMMISSIONER OF INCOME TAX vs M/S DELIH AUTOMOBILES LTD.
ITA - 686 / 200527/10/2005
COMMISSIONER OF INCOME TAX vs M/S CANDICO INDIA P.LTD.
ITA - 1075 / 200526/10/2005
COMMISSIONER OF INCOME TAX vs M/S CANDICO INDIA P.LTD.
ITA - 1069 / 200526/10/2005
COMMISSIONER OF INCOME TAX vs M/S MODI RUBBER LTD.
ITA - 762 / 200521/9/2005
COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.
ITA - 383 / 200513/9/2005
COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.
ITA - 370 / 200513/9/2005
COMMISSIONER OF INCOME TAX-III vs M/S SITA WORLD TRAVEL I.LTD.
ITA - 447 / 200512/9/2005
M/S DAWAR CONSTRUCTION CO.P.LT vs THE INCOME TAX OFFICER N.D. &
ITA - 669 / 20059/9/2005
THE COMMISSIONER OF INCOMET TA vs M/S HLS INDIA LTD.
ITA - 627 / 200524/8/2005
THE COMMISSIONER OF INCOME TAX vs M/S WELCOME SEEDS LTD.
ITA/183/200129/7/2005
COMMISSIONER OF INCOME TAX DEL vs M/S K.K. MARKETING
ITA/16/20035/5/2005
COMMISSIONER OF INCOME TAX DEL vs UMESH SEHGAL
ITA-296/200529/4/2005
COMMISSIONER OF INCOMET TAX DE vs M/S D.C.M. LTD. NEW DELHI
WTA/7/20033/2/2005
NEENA KAPOOR vs ACIT CIRCLE 15(1)
ITA/633/20041/11/2004
ASHOK SOI vs COMMR OF INCOME TAX
ITA-48/200029/10/2004
C.I.T. vs M/S ESCORTS TRACTORS LTD.,DELHI
ITR-45/198630/9/2004
