← All Benches
ITAT Delhi Bench
80,637 judgments
C.I.T vs J.D.FARMS
ITA - 741 / 20078/9/2009
C.I.T vs J.D.FARMS
ITA - 915 / 20078/9/2009
C.I.T vs J.D.FARMS
ITA - 740 / 20078/9/2009
COMMISSIONER OF INCOME TAX DELHI VIII vs UJJAGAR SINGH OBEROI
ITA - 621 / 20094/9/2009
COMMISSIONER OF INCOME TAX-II vs JAGDAMBA MARBLES LTD.
ITA - 349 / 20094/9/2009
CIT-II
ITA/349/20094/9/2009
COMMISSIONER OF INCOME TAX vs SHARDA MOTOR INDUSTRIAL LTD.
ITA - 837 / 20093/9/2009
COMMISSIONER OF INCOME TAX DELHI VIII vs INDERJEET KOCHHAR
ITA - 596 / 200931/8/2009
COMMISSIONER OF SERVICE TAX vs DELHI GYM KHANA CLUB LTD.
CEAC/5/200928/8/2009
COMMISSIONR OF INCOME TAX vs AAR PEE APARTMENTS (P) LTD
ITA - 1411 / 200828/8/2009
C.I.T vs HIND INDUSTRIES LTD
ITA - 927 / 200726/8/2009
M/S. UNITED EXPORTS
ITA/356/200925/8/2009
COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS FINANCE LTD.
ITA/1005/200824/8/2009
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA
COMMISSIONER OF INCOME TAX vs RAINEE SINGH
ITA/566/200920/8/2009
DIRECTOR OF INCOME TAX vs APPAREL EXPORT PROMOTION COUNCIL
ITA - 564 / 200920/8/2009
THE COMMISSIONER OF INCOME TAX vs SPFL SECURITIES LTD.
ITA - 778 / 200920/8/2009
AGM PROTECTION DEVICES LTD. vs DY.COMMISSIONER OF INCOME TAX
ITA - 541 / 200919/8/2009
C.I.T vs WHIRLPOOL OF INDIA LTD
ITA/1073/200819/8/2009
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA
THE COMMISSIONER OF INCOME TAX-III vs SPORTKING INDIA LIMITED
ITA/1232/200819/8/2009
COMMISSIONER OF INCOME TAX vs YAMAHA MOTOR INDIA PVT. LTD
ITA/203/200919/8/2009
