← All Benches
ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOMET AX V vs RAJASTHAN BREWERIES LTD.
ITA - 889 / 200911/1/2011
COMMISSIONER OF INCOME TAX vs RAJASTHAN BREWERIES LTD
ITA - 888 / 200911/1/2011
COMMISSIONER OF INCOME TAX vs NEXTGEN COMMUNICATION SPRINT RPG INDIA LTD.
ITA - 919 / 200910/1/2011
CIT vs SAHARA INDIA INVESTMENT CORP LTD
ITA - 4 / 20117/1/2011
CIT vs ESCORTS LTD
ITA - 2105 / 20106/1/2011
CIT vs HONDA SIEL POWER PRODUCTS LTD
ITA - 2101 / 20106/1/2011
M/S FRIENDS CLEARING AGENCY P.LTD
ITA - 3 / 19994/1/2011
COMMISSIONER OF INCOME TAX vs SK MALHOTRA
ITA - 2079 / 20104/1/2011
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1340 / 20103/1/2011
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1339 / 20103/1/2011
COMMISSIONER OF INCOME TAX vs BHARAT HOTELS LTD
ITA - 2084 / 20103/1/2011
M/S LACHMAN DASS BHATIA HINGWALA (P.) LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
W.P.(C)-6460/201024/12/2010
COMMISSIONER OF INCOME TAX DELHI IV vs INTERRA SOFTWARE INDIA P.LTD.
ITA/507/200824/12/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX vs ECE INDUSTRIES LTD.
ITA/417/200724/12/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX DEL vs M/S AERO CLUB
ITA/216/200624/12/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI IV vs ECE INDUSTRIES LTD.
ITA - 1069 / 200724/12/2010
COMMISSIONER OF INCOME TAX, DELHI VIII vs INDIAN FARMERS FERTILIZERS CO-OP. LTD.
ITA-740/200824/12/2010
Commissioner of Income Tax vs ECE Industries Limited
ITA-417/200724/12/2010
COMMISSIONER OF INCOME TAX, DELHI-XI vs M/S. AERO CLUB
ITA-216/200624/12/2010
DIRECTOR OF INCOME TAX, NEW DELHI vs LG CABLE LTD.
ITA-703/200924/12/2010
