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ITAT Delhi Bench

80,939 judgments

COMMI9SSIONER OF INCOME TAX vs SANTOSH KUMAR GARG

ITA - 580 / 201129/3/2011

COMMISSIONER OF INCOME TAX vs DEVI DASS GARG

ITA - 575 / 201129/3/2011

PRAVEEN SONI vs COMMISSIONER OF INCOME TAX

ITA - 1145 / 200929/3/2011

THE COMMISSIONER OF INCOME TAX vs CADBURY INDIA LTD.

ITA/1397/200828/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs MC CANN ERICKSON INDIA PVT LTD

ITA - 571 / 201128/3/2011

CIT vs INDOVEST FINANCIAL SERVICES LTD

ITA - 555 / 201125/3/2011

COMMISSIONER OF INCOME TAX DELHI VI vs TUSHAR STOCK & SHARE BROKERS P. LTD.

ITA/572/200825/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE COMMISSIONER OF INCOME TAX XIII vs MITTAL CONSUL & CO

ITA/1277/200725/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX vs GOVIND NAGAR SUGAR LIMITED

ITA/164/200825/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX vs ELI LILLY & CO. INDIA PVT LTD

ITA/97/200925/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE COMMISSIONER OF INCOME TAX DELHI XIII vs R.K.MITTAL

ITA/928/200825/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE COMMISSIONER OF INCOME TAX V vs PEPSICO INDIA HOLDINGS PRIVATE LIMITED

ITA/149/200825/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX vs ELI LILLY & CO. INDIA P.LTD.

ITA/657/201025/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE COMMISSIONER OF INCOME TAX V vs PEPSICO INDIA HOLDINGS PRIVATE LIMITED

ITA - 149 / 200825/3/2011

COMMISSIONER OF INCOME TAX DELHI VI vs TUSHAR STOCK & SHARE BROKERS P. LTD.

ITA - 572 / 200825/3/2011

COMMISSIONER OF INCOME TAX vs THREE DEE EXIM PVT LTD

ITA - 1604 / 201025/3/2011

COMMISSIONER OF INCOME TAX vs THREE EXIM PVT LTD

ITA - 1778 / 201025/3/2011

THE COMMISSIONER OF INCOME TAX – VI vs THREE DEE EXIM PVT. LTD.

ITA/1778/201025/3/2011

THE COMMISSIONER OF INCOME TAX – VI vs THREE DEE EXIM PVT. LTD.

ITA/1604/201025/3/2011

THE COMMISSIONER OF INCOME TAX CENTRAL vs OSWAL CHEMICAL & FERTILISERS LTD

ITA/1092/200923/3/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA