← All Benches
ITAT Delhi Bench
80,939 judgments
DIRECTOR OF INCOME TAX vs L.S. CABLES LTD.
ITA-706/201130/9/2011
NARAINGARH SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX
ITA-57/201130/9/2011
GURINDER MOHAN SINGH NINDRAJOG vs COMMISSIONER OF INCOME TAX
ITA-322/200530/9/2011
COMMISSIONER OF INCOME TAX ¿¿¿ II vs M/s. JAIN STUDIOS LTD.
ITA-607/200930/9/2011
COMMISSIONER OF INCOME TAX vs ARVIND KUMAR JAIN
ITA-589/201130/9/2011
IFCI LTD. vs COMMISSIONER OF INCOME TAX
ITA-1931/201030/9/2011
IFCI LTD. vs COMMISSIONER OF INCOME TAX
ARB.A.-ITA/193130/9/2011
DIRECTOR OF INCOME TAX vs BBC WORLDWISE LTD.
ITA-1341/201030/9/2011
COMMISSIONER OF INCOME TAX DELHI (CENTRAL)¿¿¿II vs MANOJ AGGARWAL
ITA-904/200930/9/2011
COMMISSIONER OF INCOME TAX vs MOHAIR INVESTMENT AND TRADING CO. P. LTD.
ITA-511/201130/9/2011
CIT vs FLEXTRONICS SOFTWARE SYSTEM LTD
ITA - 545 / 201130/9/2011
DIRECTOR OF INCOME TAX vs L.S.CABLE LIMITED
ITA - 704 / 201130/9/2011
NARAINGARH SUGAR MILLS LTD
ITA - 51 / 201130/9/2011
NARAINGARH SUGAR MILLS LTD
ITA - 58 / 201130/9/2011
NARAINGARH SUGAR MILLS LTD
ITA - 57 / 201130/9/2011
IFCI LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1931 / 201030/9/2011
COMMISSIONER OF INCOME TAX vs MANOJ AGGARWAL
ITA - 904 / 200930/9/2011
CIT vs MONI KUMAR SUBBHA
ITA/569/201128/9/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
CIT vs VANORD ACZ INDIA PVT LTD
ITA/974/201127/9/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs VANORD ACZ INDIA PVT LTD
ITA - 974 / 201127/9/2011
