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ITAT Delhi Bench

77,987 judgments

M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN

ITA - 350 / 200329/1/2004

COMMISSIONER OF INCOME TAX III vs M/S SHRIRAM PISTONS & RINGS LT

ITA - 27 / 200419/1/2004

COMMISSIONER OF INCOME TAX DELHI vs M/S VIJAY MEHTA

ITA - 23 / 20026/1/2004

COMMISSIONER OF WEALTAH TAX DE vs RAM NATH INDUSTRIES LTD.

WTA/8/200324/7/2003

COMMISSIONER OF INCOME TAX DEL vs M/S BHAGAT CONSTURCTION CO. P.

ITA/257/200323/7/2003

CIT vs ASHA GULATI

GTA/3/200210/4/2003

THE COMMISSIONER OF WEALTH TAX vs PRITEE LUTHRA

WTA/8/200110/2/2003

M/S GEMS & JEWELS vs ASST COMMR. OF INCOME TAX

ITA - 348 / 200210/12/2002

COMMISSIONER OF INCOME TAX DEL vs GULSHAN KUMAR THR. LR'S

ITA - 89 / 200221/8/2002

COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.

ITA/155/200221/8/2002

COMMISSIONER OF INCOME TAX DEL vs TEK CHAND

ITA/154/200221/8/2002

COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES

ITA/80/200221/8/2002

DIRECTOR OF I.T. vs BHARAT KALYAN PRATISHTHAN

ITA - 189 / 200216/8/2002

COMMISSIONER OF INCOME TAX vs EICHER GOODEARTH LTD.

ITA - 8 / 200213/8/2002

COMMISSIONER OF INCOME TAX vs THOMSON PRESS INDIA LTD.

ITA - 48 / 200229/7/2002

COMMISSIONER OF INCOME TAX DEL vs MITTAL CASTINGS LTD.

ITA/25/20008/5/2002

C.I.T DELHI - IV vs R.L.BHARGAVA

ITR-86/198121/12/2001

CIT vs MEHTA HARNAM SINGH

ITR-210/198131/7/2001

C.I.T. vs H.S.SINGHAL & SONS

ITR-371/197931/7/2001

M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE

CEAC/3/20014/5/2001