← All Benches
ITAT Delhi Bench
77,549 judgments
COMMISSIONER OF INCOME TAX DEL vs M/S MOTHEASON AUTO P.LTD.
ITA - 101 / 200412/3/2004
CIT vs M/S DAURALA ORGANICS LTD
ITA - 214 / 20028/3/2004
M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN
ITA - 350 / 200329/1/2004
COMMISSIONER OF INCOME TAX III vs M/S SHRIRAM PISTONS & RINGS LT
ITA - 27 / 200419/1/2004
COMMISSIONER OF INCOME TAX DELHI vs M/S VIJAY MEHTA
ITA - 23 / 20026/1/2004
COMMISSIONER OF WEALTAH TAX DE vs RAM NATH INDUSTRIES LTD.
WTA/8/200324/7/2003
COMMISSIONER OF INCOME TAX DEL vs M/S BHAGAT CONSTURCTION CO. P.
ITA/257/200323/7/2003
CIT vs ASHA GULATI
GTA/3/200210/4/2003
THE COMMISSIONER OF WEALTH TAX vs PRITEE LUTHRA
WTA/8/200110/2/2003
M/S GEMS & JEWELS vs ASST COMMR. OF INCOME TAX
ITA - 348 / 200210/12/2002
COMMISSIONER OF INCOME TAX DEL vs GULSHAN KUMAR THR. LR'S
ITA - 89 / 200221/8/2002
COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.
ITA/155/200221/8/2002
COMMISSIONER OF INCOME TAX DEL vs TEK CHAND
ITA/154/200221/8/2002
COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES
ITA/80/200221/8/2002
DIRECTOR OF I.T. vs BHARAT KALYAN PRATISHTHAN
ITA - 189 / 200216/8/2002
COMMISSIONER OF INCOME TAX vs EICHER GOODEARTH LTD.
ITA - 8 / 200213/8/2002
COMMISSIONER OF INCOME TAX vs THOMSON PRESS INDIA LTD.
ITA - 48 / 200229/7/2002
COMMISSIONER OF INCOME TAX DEL vs MITTAL CASTINGS LTD.
ITA/25/20008/5/2002
C.I.T DELHI - IV vs R.L.BHARGAVA
ITR-86/198121/12/2001
CIT vs MEHTA HARNAM SINGH
ITR-210/198131/7/2001