← All Benches

ITAT Delhi Bench

77,359 judgments

NEENA KAPOOR vs ACIT CIRCLE 15(1)

ITA/633/20041/11/2004

ASHOK SOI vs COMMR OF INCOME TAX

ITA-48/200029/10/2004

C.I.T. vs M/S ESCORTS TRACTORS LTD.,DELHI

ITR-45/198630/9/2004

COMMR.OF INCME TAX DELHI vs M/S KUWER INDUSTRIES LTD.

ITA-13/200231/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS DLF CENTRE

ITA - 304 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 280 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRYWAYS

ITA - 282 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 342 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 272 / 200324/8/2004

COMMISSIONER OF INCOME TAX vs M/S BRITISH AIRWAYS

ITA - 302 / 200324/8/2004

M/S SHIMLA COLD STORAGE P. LTD vs D.C.I.T. CO.

ITA - 275 / 20045/7/2004

COMMISSIONER OF INCOME TAX DEL vs M/S MOTHEASON AUTO P.LTD.

ITA - 101 / 200412/3/2004

CIT vs M/S DAURALA ORGANICS LTD

ITA - 214 / 20028/3/2004

M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN

ITA - 350 / 200329/1/2004

COMMISSIONER OF INCOME TAX III vs M/S SHRIRAM PISTONS & RINGS LT

ITA - 27 / 200419/1/2004

COMMISSIONER OF INCOME TAX DELHI vs M/S VIJAY MEHTA

ITA - 23 / 20026/1/2004

COMMISSIONER OF WEALTAH TAX DE vs RAM NATH INDUSTRIES LTD.

WTA/8/200324/7/2003

COMMISSIONER OF INCOME TAX DEL vs M/S BHAGAT CONSTURCTION CO. P.

ITA/257/200323/7/2003

CIT vs ASHA GULATI

GTA/3/200210/4/2003

THE COMMISSIONER OF WEALTH TAX vs PRITEE LUTHRA

WTA/8/200110/2/2003