← All Benches
ITAT Delhi Bench
77,368 judgments
M/S SAHKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX
ITA-1678/200630/3/2007
NEW DLEHI.
ITA/900/200628/3/2007
COMMISSIONER OF INTREST TAX vs M/S G.E.CAPITAL TRANSPORATION
ITA - 1274 / 200628/3/2007
COMMISSIONER OF INCOME TAX DEL vs M/S MAX INDIA LTD.
ITA/1174/200626/3/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
AHLUWALIA CONSTRACTS I LTD. vs JT.COMMISSIONER OF INCOME TAX
ITA/165/200726/3/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX vs M/S MALIBU ESTATE
ITA/65/200615/3/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX DEL vs ANIL KUMAR
ITA/875/200613/3/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX vs M/S REEBOK INDIA COMPANY
ITA/914/200612/3/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIOENR OF INCOME TAX CEN vs M/S HINDUSTAN TIN WORKS LTD.
ITA/1234/20069/3/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX DEL vs M/S DEWAN KRAFT SYSTEM P. LTD.
ITA/977/200527/2/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA-1291/200627/2/2007
ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME
ITA/1291/200627/2/2007
RAM KISHAN vs COMMISSIONER OF INCOME TAX
ITA - 192 / 200626/2/2007
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs U.P.DISTILLERS ASSOCIATION
ITA - 89 / 200820/2/2007
COMMISSIONER OF INCOME TAX V vs NU-CORK PRODUCTS P. LTD.
ITA/107/200715/2/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
M/S RELLA RAM SANT RAM vs COMMISSIONER OF INCOME TAX
ITA/820/200614/2/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
COMMISSIONER OF INCOME TAX DEL vs KULWANT RAI
ITA/86/200613/2/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC
ITA - 1037 / 200730/1/2007
DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC
ITA-1037/200730/1/2007
THE COMMISSIONER OF INCOME TAX vs M/S REGENCY EXPRESS BUILDERS P
ITA/876/200529/1/2007
HON'BLE MR. JUSTICE B.N.CHATURVEDI
