← All Benches
ITAT Delhi Bench
77,618 judgments
COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.
ITA - 277 / 200818/8/2010
COMMISSIONER OF INCOME TAX vs SIAL SBEC BIOENERGY LTD.
ITA - 1222 / 201017/8/2010
COMMISSIONER OF INCOME TAX vs INVENSYS INDIA PVT LTD
ITA - 1156 / 201017/8/2010
COMMISSIONER OF INCOME TAX vs MEGHA TOWERS PVT LTD
ITA - 1150 / 201017/8/2010
CIT vs NAVEEN GERA
ITA/736/201017/8/2010
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX
ITA - 1223 / 201017/8/2010
COMMISSIONER OF INCOME TAX vs EXPO MECANIQUE MARKETING PVT LTD
ITA - 1154 / 201017/8/2010
NEW TECH STEELS PVT LTD
ITA - 1215 / 201016/8/2010
NEW TECH STEELS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 1214 / 201016/8/2010
NEW TECH STEELS PVT LTD
ITA - 1209 / 201016/8/2010
DIRECTOR OF INCOME TAX vs DLF QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST
ITA - 1146 / 201016/8/2010
CIT vs EXPO CENTRE
ITA - 1143 / 201016/8/2010
COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD
ITA/1133/201016/8/2010
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST
ITA/361/200716/8/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs ROHIT ANAND
ITA/1135/201016/8/2010
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST
ITA - 361 / 200716/8/2010
COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD
ITA - 1133 / 201016/8/2010
CIT vs ROHIT ANAND
ITA - 1135 / 201016/8/2010
SOUTH EAST IMPEX PVT LTD
ITA - 1164 / 201013/8/2010
CIT vs PANEM COAL MINES LTD
ITA - 1123 / 201013/8/2010
