← All Benches
ITAT Delhi Bench
77,654 judgments
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1520/201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1523 / 201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1522 / 201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1521 / 201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1520 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs DISCIPLESHIP CENTRE
ITA - 1467 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs M/S. NEW AGE INFOSYS PVT. LTD
ITA/1469/201027/9/2010
THE COMMISSIONER OF INCOME TAX vs MEDSAVE HEALTHCARE LIMITED
ITA/1460/201027/9/2010
COMMISSIONER OF INCOME TAX vs RAJEDEV SINGH & CO.
ITA - 1459 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs NEW AGE INFOSYS PVT LTD
ITA - 1469 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs OIL INDUSTRY DEVELOPMENT BOARD
ITA - 1447 / 201024/9/2010
DIRECTOR OF INCOME TAX (EXEMPTIONS)
ITA/1489/201024/9/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1487/201024/9/2010
DIRECTOR OF INCOME TAX (EXEMPTIONS)
ITA/1485/201024/9/2010
DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE
ITA - 1489 / 201024/9/2010
DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE
ITA - 1485 / 201024/9/2010
CIT vs VIRGO MARKETING P LTD
ITA - 1439 / 201023/9/2010
COMMISSIONER OF INCOME TAX vs ROHIT ANAND & SONS HUF
ITA - 1438 / 201023/9/2010
COMMISSIONER OF INCOME TAX vs CG ACTARIS ELECTRICITY MANAGEMENT PVT LTD
ITA - 1437 / 201023/9/2010
COMMISSIONER OF INCOME TAX V CENTRAL REVENUE BUILDING vs PEPORT SYSTMES TSI INDIA LTD.
ITA - 402 / 200823/9/2010
