← All Benches
ITAT Delhi Bench
77,654 judgments
CIT vs VARUN SETH
ITA - 1891 / 20103/12/2010
GOODEARTH FOUNDATION
ITA - 1907 / 20102/12/2010
GOODEARTH FOUNDATION
ITA/1905/20102/12/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
VIDEO ELECTRONICS P.LTD. vs INCOME TAX OFFICER
ITA - 1104 / 20091/12/2010
VIDEO ELECTRONICS LTD. vs INCOME TAX OFFICER
ITA - 1103 / 20091/12/2010
VIDEO ELCTRONICS LTD vs JOINT CIT
ITA - 1426 / 20081/12/2010
VIDEO ELECTRONICS P.LTD. vs INCOME TAX OFFICERR
ITA - 1100 / 20091/12/2010
VIDEO ELECTRONICS P.LTD. vs INCOME TAX OFFICER
ITA - 1200 / 20091/12/2010
Video Electronics Ltd vs Joint CIT
ITA/1415/20081/12/2010
THE COMMISSIONER OF INCOME TAX vs INDAIR CARRIERS PVT. LTD
ITA/421/20091/12/2010
CIT vs MAGSONS EXPORTS
ITA - 1864 / 20101/12/2010
CIT vs JAGSON INTERNARTIONAL LTD
ITA - 1854 / 201030/11/2010
CIT vs KRBL LTD
ITA/1860/201030/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
CIT vs KRBL LTD
ITA-1860/201030/11/2010
CIT vs KRBL LTD
ITA - 1860 / 201030/11/2010
COMMISSIONER OF INCOME TAX vs M/S JOHN TINSON & COMP. PVT. LTD
ITA/418/200929/11/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
GREAT EASTERN EXPORTS vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/267/200829/11/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs OCL INDIA LTD.
ITA/1037/200929/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
PARIVAR SEVA SANSTHA vs DIRECTOR OF INCOME TAX
ITA - 338 / 201029/11/2010
EASTERN MEDIKIT LTD. vs DEPUTY C.I.T., CIRCLE 11(1), NEW DELHI
ITA - 906 / 200829/11/2010
