← All Benches
ITAT Delhi Bench
77,654 judgments
CIT vs HONDA SIEL POWER PRODUCTS LTD
ITA - 2101 / 20106/1/2011
M/S FRIENDS CLEARING AGENCY P.LTD
ITA - 3 / 19994/1/2011
COMMISSIONER OF INCOME TAX vs SK MALHOTRA
ITA - 2079 / 20104/1/2011
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1340 / 20103/1/2011
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1339 / 20103/1/2011
COMMISSIONER OF INCOME TAX vs BHARAT HOTELS LTD
ITA - 2084 / 20103/1/2011
M/S LACHMAN DASS BHATIA HINGWALA (P.) LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
W.P.(C)-6460/201024/12/2010
COMMISSIONER OF INCOME TAX DELHI IV vs INTERRA SOFTWARE INDIA P.LTD.
ITA/507/200824/12/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX vs ECE INDUSTRIES LTD.
ITA/417/200724/12/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX DEL vs M/S AERO CLUB
ITA/216/200624/12/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI IV vs ECE INDUSTRIES LTD.
ITA - 1069 / 200724/12/2010
COMMISSIONER OF INCOME TAX, DELHI VIII vs INDIAN FARMERS FERTILIZERS CO-OP. LTD.
ITA-740/200824/12/2010
Commissioner of Income Tax vs ECE Industries Limited
ITA-417/200724/12/2010
COMMISSIONER OF INCOME TAX, DELHI-XI vs M/S. AERO CLUB
ITA-216/200624/12/2010
DIRECTOR OF INCOME TAX, NEW DELHI vs LG CABLE LTD.
ITA-703/200924/12/2010
COMMISSIONER OF INCOME TAX vs INTERRA SOFTWARE INDIA PVT. LTD.
ITA-507/200824/12/2010
COMMISIONER OF INCOME TAX vs M/s. OSWAL AGRO MILLS LTD.
ITA-161/200624/12/2010
M/S LOTUS TRANS TRAVELS P. LTD. vs COMMISSIONER OF INCOME TAX
ITA-241/200424/12/2010
DIRECTOR OF INCOME TAX DELHI vs LG.CABLE LTD.
ITA - 703 / 200924/12/2010
CIT vs SHAILENDER JAIN
ITA - 2064 / 201021/12/2010
