← All Benches
ITAT Delhi Bench
77,657 judgments
COMMISSIONER OF INCOME TAX vs M/S PEPSICO INDIA HOLDINGS PVT LTD
ITA/319/201030/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs CHANDRA KANT CHANU BHAI PATEL
ITA/1280/200930/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX vs M/S ORACLE INDIA PVT. LTD.
ITA/383/200930/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs UNITED HOTELS LTD
ITA/1874/201030/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs MIRACLE EXPORTERS PVT LTD
ITA - 1034 / 201030/3/2011
CIT vs CITI FINANCIAL CONSUMER FINANCE INDIA LTD
ITA - 1 / 201130/3/2011
CIT vs CITI FINANCIAL CONSUMER FINANCE INDIA LTD
ITA - 5 / 201130/3/2011
CIT vs DELHI GOLF CLUB LTD
ITA - 1757 / 201030/3/2011
DIRECTOR OF INCOME TAX vs SHREE RADHA KRISHAN CHARITABEL TRUST
ITA - 383 / 200830/3/2011
COMMISSIONER OF INCOME TAX vs CHANDRA KANT CHANU BHAI PATEL
ITA - 1280 / 200930/3/2011
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs MONI KUMAR SUBBA
ITA - 499 / 200830/3/2011
COMMISSIONER OF INCOME TAX vs DEVI DASS GARG
ITA/575/201129/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMI9SSIONER OF INCOME TAX vs SANTOSH KUMAR GARG
ITA/580/201129/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
PRAVEEN SONI vs COMMISSIONER OF INCOME TAX
ITA/1145/200929/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs DEVI DASS GARG
ITA - 576 / 201129/3/2011
CIT vs AMITA GARG
ITA - 577 / 201129/3/2011
COMMISSIONER OF INCOME TAX vs RAKESH KUMAR GARG
ITA - 578 / 201129/3/2011
COMMISSIONER OF INCOME TAX vs RAKESH KUMAR GARG
ITA - 579 / 201129/3/2011
COMMI9SSIONER OF INCOME TAX vs SANTOSH KUMAR GARG
ITA - 580 / 201129/3/2011
COMMISSIONER OF INCOME TAX vs DEVI DASS GARG
ITA - 575 / 201129/3/2011