← All Benches
ITAT Delhi Bench
77,807 judgments
THE COMMISSIONER OF INCOME TAX vs M/S FIZZ DRINKS LTD
ITA/412/200523/11/2011
SOCIETY FOR SMALL & MEDIUM EXPORTERS vs DIRECTOR OF INCOME TAX EXEMPTIONS
ITA - 1230 / 201122/11/2011
CIT vs DENSO INDIA LTD
ITA - 1220 / 201122/11/2011
THE COMMISSIONER OF INCOME TAX vs B-40, SECTOR 4, NOIDA
ITA/1228/201122/11/2011
THE COMMISSIONER OF INCOME TAX vs B-40, SECTOR 4, NOIDA
ITA/1115/200822/11/2011
CAPITAL POWER SYSTEMS
ITA - 1228 / 201122/11/2011
Commissioner of Income Tax
ITA/849/200821/11/2011
DIT 1 INTERNATIONAL TAXATION vs EFUNDS IT SOLUTION INC
ITA - 1217 / 201121/11/2011
COMMISSIONER OF INCOME TAX
ITA/1223/201120/11/2011
KOHINOOR FOODS LTD. FORMERLY SATNAM OVERSEASLTD. vs COMMISSIONER OF INCOME TAX
ITA - 686 / 200918/11/2011
CIT vs JV ELECTRONICS PVT LTD
ITA - 300 / 200218/11/2011
RANBAXY LABORATORIES LTD vs COMMISSIONER OF INCOME TAX, NEW DELHI & ORS
ITA - 504 / 200818/11/2011
COMMISSIONER OF INCOME TAX vs AKM SYSTEMS PVT LTD
ITA - 217 / 200918/11/2011
COMMISSIONER OF INCOME TAX DELHI IV vs ICRA LTD.
ITA - 702 / 200818/11/2011
COMMISSIONER OF INCOME TAX vs VOU INVESTMENT LTD.
ITA - 57 / 200818/11/2011
CIT vs SUMANGAL OVERSEAS LTD
ITA - 174 / 201118/11/2011
HINODE TECHNOLOGIES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 411 / 201118/11/2011
KOHINOOR FOODS LTD. FORMERLY SATNAM OVERSEAS LTD. vs COMMISSIONER OF INCOME TAX
ITA - 685 / 200918/11/2011
EICHER LTD. vs COMMISSIONER OF INCOME TAX
ITA - 805 / 200918/11/2011
COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS FINANCE LTD.
ITA - 98 / 200918/11/2011
