← All Benches
ITAT Delhi Bench
77,807 judgments
CIT vs NARANG INDUSTRIES PVT LTD
ITA/1250/20119/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs NARANG INDUSTRIES PVT LTD
ITA - 1250 / 20119/12/2011
CIT vs TULIP STAR HOTELS LTD
ITA - 1269 / 20118/12/2011
CIT vs EXPEDITORS INTERNATIONAL INDIA PVT LTD
ITA/596/20118/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs EXPEDITORS INTERNATIONAL INDIA PVT LTD
ITA - 596 / 20118/12/2011
CIT vs SIDDARTHA TRADE LINKS PVT LTD
ITA - 1249 / 20118/12/2011
CIT vs VIMPY INVESTMENT LEASING & FINANCE CO LTD
ITA - 1268 / 20117/12/2011
CIT vs DCM SHRIRAM CONSOLIDATED LTD
ITA/1048/20112/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs SELECT HOLIDAY RESORTS PVT LTD
ITA/1024/20112/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs SELECT HOLIDAY RESORTS PVT LTD
ITA - 1024 / 20112/12/2011
AMBIENCE HOSPITALITY PVT LTD
ITA - 1264 / 20112/12/2011
MG PORTFOLIO PVT LTD
ITA - 1265 / 20112/12/2011
PITNEY BOWES INDIA PVT LTD
ITA/784/201130/11/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
PITNEY BOWES INDIA PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITA-784/201130/11/2011
COMMISSIONER OF INCOME TAX vs EAST INDIA SYNTEX LIMITED
ITA-25/200730/11/2011
BILL & PEGGY MARKETING INDIA PVT LTD vs ASSISTANT COMMISSIONER INCOME TAX
ITA-1013/201130/11/2011
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD
ITA-1041/200530/11/2011
BILL & PEGGY MARKETING INDIA PVT LTD vs ASSISTANT COMMISSIONER INCOME TAX
ITA - 1013 / 201130/11/2011
COMMISSIONER OF INCOME TAX vs EAST INDIA SYNTEX LIMITED
ITA/25/200730/11/2011
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD
ITA/1041/200530/11/2011
