← All Benches
ITAT Delhi Bench
77,807 judgments
DIRECTOR OF INCOME TAX
ITA/486/20114/1/2012
CIT vs MASCOMPTEL INDIA LTD
ITA - 1 / 20124/1/2012
CIT vs INSILCO LTD
ITA - 1305 / 20113/1/2012
COMMISSIONER OF INCOME TAX-VI vs INDIA PVT LTD
ITA/1873/20103/1/2012
CIT vs VIPUL AUTOMOBILES PVT LTD
ITA - 1301 / 20112/1/2012
CIT vs GCG TRANSGLOBAL HOUSING PROJECTS PVT LTD
ITA - 1300 / 20112/1/2012
DIRECTOR OF INCOME TAX vs ERICSSON RADIO SYSTEM A.B.
ITA/508/200723/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
GUPTA CITI SHELTERS LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA/1324/200823/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
INFOMEDIARY INDIA PVT LTD vs COMMISSIONER OF INCOME TAX
ITA/1229/201023/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs LAXMAN INDUSTRIAL RESOURCES LTD
ITA/339/201123/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX-III vs SHRI VARDHMAN OVERSEAS LTD.
ITA/774/200923/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX INTNL T vs ERICSSON RADIO SYSTEMS A.B.
ITA/511/200723/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs BONANZA PORTFOLIO LTD
ITA/1295/201123/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs VIJAY FOILS P.LTD.
ITA/29/201023/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-III vs SHAM MOHAN PVT LTD
ITA/726/201123/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs JH FINVEST PVT LTD
ITA/1710/201023/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs HOTLINE ELECTRONICS LTD
ITA/1073/201123/12/2011
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX XVI vs VIJAY GOPAL JINDAL
ITA - 131 / 200923/12/2011
THE COMMISSIONER OF INCOME TAX-III vs SHRI VARDHMAN OVERSEAS LTD.
ITA-774/200923/12/2011
DIRECTOR OF INCOME TAX vs ERICSSON A.B.,NEW DELHI.
ITA-504/200723/12/2011