← All Benches
ITAT Delhi Bench
77,987 judgments
COMMISSIONER OF INCOME TAX - II vs MANUPATRA INFORMATION SOLUTIONS
ITA/318/201228/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX - II vs MANUPATRA INFORMATION SOLUTIONS
ITA - 318 / 201228/5/2012
COMMISSIONER OF INCOME TAX vs VISION INC
ITA/1142/200925/5/2012
COMMISSIONER OF INCOME TAX DELHI-III vs SUNRAYS PROPERTIES& INVESTMENT CO PVT LTD
ITA/690/201123/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs HOME DEVELOPERS PVT LTD
ITA/305/201223/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs HOME DEVELOPERS PVT LTD
ITA/301/201223/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs RAJNI MALIK
ITA - 363 / 201223/5/2012
CIT vs AMAR UJALA PUBLICATIONS PVT LTD
ITA - 362 / 201223/5/2012
CIT vs SUPER STAR INNOVATION LTD
ITA - 361 / 201223/5/2012
DIRECTOR OF INCOME TAX-II vs KALPANA YADAV
ITA - 303 / 201222/5/2012
CIT vs SHREE BIHARI FORGINGS PVT LTD
ITA - 357 / 201222/5/2012
CIT vs HAVELLS INDIA LTD
ITA/57/201221/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ESCONET SERVICES LTD
ITA/261/201221/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs HAVELLS INDIA LTD
ITA/55/201221/5/2012
DIRECTOR OF INCOME TAX
ITA/1335/201021/5/2012
MIRA KULKARNI vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 348 / 201218/5/2012
CIT vs KULWANT SINGH
ITA/538/201118/5/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs S NET FREIGHT INDIA PVT LTD
ITA - 295 / 201218/5/2012
CIT vs AMWAY INDIA ENTERPRISES PVT LTD
ITA - 349 / 201218/5/2012
CIT vs AGILENT TECHNOLOGIES INDIA PVT LTD
ITA - 345 / 201218/5/2012
