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ITAT Delhi Bench

74,888 judgments

THE COMMISSIONER OF INCOME TAX vs M/S WELCOME SEEDS LTD.

ITA/183/200129/7/2005

COMMISSIONER OF INCOME TAX DEL vs M/S K.K. MARKETING

ITA/16/20035/5/2005

COMMISSIONER OF INCOME TAX DEL vs UMESH SEHGAL

ITA-296/200529/4/2005

COMMISSIONER OF INCOMET TAX DE vs M/S D.C.M. LTD. NEW DELHI

WTA/7/20033/2/2005

ASHOK SOI vs COMMR OF INCOME TAX

ITA-48/200029/10/2004

COMMR.OF INCME TAX DELHI vs M/S KUWER INDUSTRIES LTD.

ITA-13/200231/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS DLF CENTRE

ITA - 304 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 280 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRYWAYS

ITA - 282 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 342 / 200324/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 272 / 200324/8/2004

COMMISSIONER OF INCOME TAX vs M/S BRITISH AIRWAYS

ITA - 302 / 200324/8/2004

M/S SHIMLA COLD STORAGE P. LTD vs D.C.I.T. CO.

ITA - 275 / 20045/7/2004

M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN

ITA - 350 / 200329/1/2004

CIT vs ASHA GULATI

GTA/3/200210/4/2003

COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.

ITA/155/200221/8/2002

COMMISSIONER OF INCOME TAX DEL vs TEK CHAND

ITA/154/200221/8/2002

COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES

ITA/80/200221/8/2002

C.I.T DELHI - IV vs R.L.BHARGAVA

ITR-86/198121/12/2001

CIT vs MEHTA HARNAM SINGH

ITR-210/198131/7/2001