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ITAT Delhi Bench

74,888 judgments

NULON INDIA LTD. vs INCOME TAX OFFICER

ITA/80/200724/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

ROHITASAVA CHAND vs COMMISSIONER OF INCOME TAX

ITA/611/200720/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S EICHER LTD.

ITA/1094/200620/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs VIRGO MARKETING P.LTD.

ITA/100/200814/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DELHI VI vs USHA STUD & AGRICULTURAL FARMS LTD.

ITA/151/200814/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

J.K.Kashyap

ITA/391/200711/3/2008

COMMISSIONER OF INCOME TAX DEL vs ESPN SOFTWARE INDIA P.LTD.

ITA/516/200710/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

L.P.HOSPITALITY P.;LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/141/200810/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

KARUN DUBE vs A.C.I.T.

ITA/134/200810/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs ESPN SOFTWARE INDIA P.LTD.

ITA - 516 / 200710/3/2008

L.P.HOSPITALITY P.;LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA - 141 / 200810/3/2008

KARUN DUBE vs A.C.I.T.

ITA - 134 / 200810/3/2008

THE COMMISSIONER OF INCOME TAX XII vs SANDEEP KHANDELWAL

ITA - 323 / 200810/3/2008

COMMISSIONER OF INCOME TAX vs ANSAL BUILDWELL LTD.

ITA/406/20074/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

M/S DELHI MILK SCHEME vs COMMISSIONER OF INCOME TAX DEL

ITA/1466/20064/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs ANSAL BUILDWELL LTD.

ITA - 406 / 20074/3/2008

COMMISSIONER OF INCOME TAX vs MEENA GUPTA

ITA - 137 / 20083/3/2008

VESTAS RRB INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX

ITA - 143 / 200829/2/2008

COMMISSIONER OF INCOMET AX vs DELHI RACE CLUB LTD

ITA - 128 / 200828/2/2008

COMMISSIONER OF INCOME TAX vs CALCUTTA TEST HOUSE P.LTD.

ITA - 102 / 200827/2/2008